Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Punjab - Subsection

Section 47(2)(a) in Punjab Urban Planning and Development Building Rules, 2018

(a)For determination of fire loads and fire load density for arriving at the classification of occupancy hazard, guidance on calorific values of some common materials is given at Annexure A of part IV of the National Building Code of India, 2016.