Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35K] [Entire Act]

Union of India - Subsection

Section 35K(b) in The Companies (Indian Accounting Standards) Rules, 2015

(b)a narrative description of collateral held as security and other credit enhancements, including:
(i)a description of the nature and quality of the collateral held;
(ii)an explanation of any significant changes in the quality of that collateral or credit enhancements as a result of deterioration or changes in the collateral policies of the entity during the reporting period; and
(iii)information about financial instruments for which an entity has not recognized a loss allowance because of the collateral.