Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 19 in Chhattisgarh Private Placement Agencies (Regulation) Rules, 2014 19. Self-Declaration. - The information given by me in this form and the enclosures is true and correct and I am solely responsible for its accuracy. (Signature/Thumb Impression.* of applicant)Date :...............Place : .............
