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Naresh Chandra Agrawal vs The Institute Of Chartered Accountants ... on 17 September, 2014

     ITEM NO.99                             REGISTRAR COURT. 2                   SECTION XIV

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS


                                            BEFORE THE REGISTRAR M K HANJURA

     Civil Appeal                 No(s).     4672/2012

     NARESH CHANDRA AGRAWAL                                                  Appellant(s)

                                     VERSUS
     I.C.A.I. & ORS.                                                         Respondent(s)
     (with interim relief and office report)

     Date : 17/09/2014 This appeal was called on for hearing today.


     For Appellant(s)                      Mr. Sharad Saini,Adv.
                                           Mr. Sanjay Jain,Adv.

     For Respondent(s)                     Ms. Neelam Jain,Adv.
                                           Mr. Annam D. N. Rao,Adv.

                                           Mr. Nikunj Dayal,Adv.
                                           Mr. Pramod Dayal,Adv.

                                            Mr. Shishir Singh,Adv.
                                           Ms. Sushma Suri,Adv.


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

What gets revealed from the perusal of the office report is that the appellant has filed the statement of case and the respondents have not filed the same so far.

The office report proceeds to state that by order dated 11.8.2014 of the Hon'ble Judge in Chamber it was directed that the pleadings may be treated as statement of case. Viewed in that context, the matter shall be processed for listing before the Hon'ble Court under the rules.

Reason:                                                                     (M K HANJURA)
                                                                              Registrar
     MG