Chattisgarh High Court
Dr. Rani Pushpa Baghel vs State Of Chhattisgarh 27 Wa/12/2017 ... on 28 March, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet WA No. 11 of 2017 Dr. Rani Pushpa Baghel Versus State Of Chhattisgarh WA/12/2017,WA/13/2017,WA/18/2017,WA/19/2017,WA/20/2017,WA/21/2017,WA/35/2017,WA/ 49/2017,WA/92/2017,WA/93/2017,WA/105/2017,WA/216/2017,WA/220/2017,WA/221/2017,WA/ 265/2017, 28/03/2018 On the request of the parties, list this batch of matters next week.
Sd/- Sd/-
(Pritinker Diwaker) (Sanjay Agrawal)
Judge Judge
vijay