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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Telangana - Subsection

Section 38(1)(a) in Telangana Mutually Aided Co-Operative Societies Act, 1995

(a)fails to give a notice, send a return or document, or fails to do or allows to be done any act which a Co-operative Society is by this Act or under its bye-laws required to give, send, do or allow to be done;