Bombay High Court
Pune Mahanagar Parivahan Mahamandal ... vs Pmt Kamgar Sangh (Intuc) , Pune on 13 August, 2019
Author: Nitin W. Sambre
Bench: Nitin W. Sambre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7892 OF 2019
Pune Mahanagar Parivahan Mahamandal Ltd. ....Petitioner
V/S
Pmt Kamgar Sangh (intuc) , Pune ....Respondent
Adv. Rohit Pramod Sakhadeo For Petitioner Adv. S. S. Panchpor AGP for State CORAM : NITIN W. SAMBRE, J DATE : 13th August, 2019 P.C. :
At the request of learned advocate for the petitioners, stand over to 14/08/2019 for withdrawal.
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