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Bombay High Court

Pune Mahanagar Parivahan Mahamandal ... vs Pmt Kamgar Sangh (Intuc) , Pune on 13 August, 2019

Author: Nitin W. Sambre

Bench: Nitin W. Sambre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7892 OF 2019

 Pune Mahanagar Parivahan Mahamandal Ltd.                ....Petitioner
           V/S
 Pmt Kamgar Sangh (intuc) , Pune                      ....Respondent

Adv. Rohit Pramod Sakhadeo For Petitioner Adv. S. S. Panchpor AGP for State CORAM : NITIN W. SAMBRE, J DATE : 13th August, 2019 P.C. :

At the request of learned advocate for the petitioners, stand over to 14/08/2019 for withdrawal.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 13/08/2019 ::: Downloaded on - 14/08/2019 02:24:28 :::