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State of Haryana - Section

Section 12 in Haryana Apartment Ownership Rules, 1987.

12. Powers and Duties of Association. - The association will have the responsibility of administering the......Condominium, approving the annual budget, establishing and collecting monthly assessments and arranging for the management of the condominium in an efficient manner. Except as otherwise provided, resolutions of the Association shall require approval by a majority of owners, casting votes in person.