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[Cites 0, Cited by 0] [Section 34H(1)] [Section 34H] [Entire Act]

Union of India - Subsection

Section 34H(1)(a) in The Insurance Act, 1938

(a)any person who has been required under sub-section (2) of section 33 to produce, or cause to be produced, any books, accounts or other documents in his custody or power has omitted or failed to produce, or cause to be produced, such books, accounts or other documents, or