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Union of India - Section

Section 5 in The Territorial Army Act, 1948

5. Officers.

Officers in the Territorial Army shall be of the two following classes, namely,-
(a)officers holding commissions in the Territorial Army granted by the President with designations of rank corresponding to those of Indian commissioned officers of the Regular Army; and
(b)junior commissioned officers holding commissions in the Territorial Army granted by the President with designations of rank corresponding to those of junior commissioned officers of the Regular Army.