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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(3) in The West Bengal Fire Services Act, 1950

(3)
(a)The fee for a license to let off rockets or to send up fire balloons for any particular occasion shall be one rupee.
(b)The annual fee for a license to sell fire-works shall be ten rupees payable in advance.'.]]