Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(3) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019

(3)Where any inspection or inquiry has been caused to be made by the Government, the University shall be entitled to appoint a representative, who shall have the right to be present and be heard at such inspection or inquiry.