Allahabad High Court
Commissioner Income Tax vs Sri. Ram Krishan Verma on 27 July, 2010
Author: Ra°Es Kumar
Bench: Ra°Es Kumar
Court No. - 37 Case :- INCOME TAX APPEAL DEFECTIVE No. - 235 of 2008 Petitioner :- Commissioner Income Tax Respondent :- Sri. Ram Krishan Verma Petitioner Counsel :- S.C.(A.N.Majan)I.T. Dptt. Respondent Counsel :- Puneet Agarwal Hon'ble Ra°es Kumar,J.
Hon'ble Bharati SaDru.J. Admit on the substantial question of law mentioned in the Memorandum of appeal.
Assessee is already represented. Order Date :- 27.7.2010 Gss