Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(xxviii) in Arunachal Pradesh Urban and Country Planning Act, 2007

(xxviii)Words and expressions not defined in this Act shall be subject to interpretation of the State Urban Development and Planning Authority.