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Bombay High Court

Nitin Damodar Kolhe vs The State Of Maharashtra And Others on 15 February, 2021

Author: Shrikant D. Kulkarni

Bench: S. V. Gangapurwala, Shrikant D. Kulkarni

                                     1              15-wp 2916-2021+.odt



               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                        15 WRIT PETITION NO. 2916 OF 2021

 Tryambak Sopan Gajare                                           .. Petitioner

          Versus

 The State of Maharashtra and others                             .. Respondents

 Mr. G. L. Deshpande, Advocate for the Petitioner.
 Mr. K. N. Lokhande, AGP for Respondent No. 1.

                        42 WRIT PETITION NO. 2968 OF 2021

 Devidas Totaram Bendale                                         .. Petitioner

          Versus

 The State of Maharashtra and others                             .. Respondents

 Mr. G. L. Deshpande, Advocate for the Petitioner.
 Mrs. V. S. Chaudhary, AGP for Respondent No. 1.

     WITH WP/2983/2021 WITH WP/2984/2021 WITH WP/2972/2021
     WITH WP/2973/2021 WITH WP/2971/2021 WITH WP/2987/2021
     WITH WP/2978/2021 WITH WP/2969/2021 WITH WP/2991/2021
     WITH WP/2974/2021 WITH WP/2986/2021 WITH WP/2985/2021
     WITH WP/2988/2021 WITH WP/2989/2021 WITH WP/2990/2021
     WITH WP/2970/2021 WITH WP/2979/2021 WITH WP/2976/2021
     WITH WP/2977/2021 WITH WP/2982/2021 WITH WP/2980/2021
             WITH WP/2981/2021 WITH WP/2975/2021

                               CORAM :   S. V. GANGAPURWALA &
                                         SHRIKANT D. KULKARNI, JJ.

DATED : 15th February, 2021. PER COURT:-

. The petitioners seek second time bound promotional pay scale.
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2. Issue notice to the respondents, returnable on 05.04.2021. The learned A.G.P. waives notice for respondent No. 1.





 ( SHRIKANT D. KULKARNI )                      ( S. V. GANGAPURWALA )
         JUDGE                                           JUDGE




 P.S.B.




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