Bombay High Court
Nitin Damodar Kolhe vs The State Of Maharashtra And Others on 15 February, 2021
Author: Shrikant D. Kulkarni
Bench: S. V. Gangapurwala, Shrikant D. Kulkarni
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
15 WRIT PETITION NO. 2916 OF 2021
Tryambak Sopan Gajare .. Petitioner
Versus
The State of Maharashtra and others .. Respondents
Mr. G. L. Deshpande, Advocate for the Petitioner.
Mr. K. N. Lokhande, AGP for Respondent No. 1.
42 WRIT PETITION NO. 2968 OF 2021
Devidas Totaram Bendale .. Petitioner
Versus
The State of Maharashtra and others .. Respondents
Mr. G. L. Deshpande, Advocate for the Petitioner.
Mrs. V. S. Chaudhary, AGP for Respondent No. 1.
WITH WP/2983/2021 WITH WP/2984/2021 WITH WP/2972/2021
WITH WP/2973/2021 WITH WP/2971/2021 WITH WP/2987/2021
WITH WP/2978/2021 WITH WP/2969/2021 WITH WP/2991/2021
WITH WP/2974/2021 WITH WP/2986/2021 WITH WP/2985/2021
WITH WP/2988/2021 WITH WP/2989/2021 WITH WP/2990/2021
WITH WP/2970/2021 WITH WP/2979/2021 WITH WP/2976/2021
WITH WP/2977/2021 WITH WP/2982/2021 WITH WP/2980/2021
WITH WP/2981/2021 WITH WP/2975/2021
CORAM : S. V. GANGAPURWALA &
SHRIKANT D. KULKARNI, JJ.
DATED : 15th February, 2021. PER COURT:-
. The petitioners seek second time bound promotional pay scale.
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2. Issue notice to the respondents, returnable on 05.04.2021. The learned A.G.P. waives notice for respondent No. 1.
( SHRIKANT D. KULKARNI ) ( S. V. GANGAPURWALA )
JUDGE JUDGE
P.S.B.
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