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[Cites 0, Cited by 0] [Section 96(2)] [Section 96] [Entire Act]

State of Assam - Subsection

Section 96(2)(a) in Goalpara Tenancy Act, 1929

(a)where the area of the tenancy is liable, by reason of alluvion or diluvion, to vary from year to year, and the rent payable depends on area,