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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Daman and Diu - Subsection

Section 5(1)(a) in The Goa, Daman and Diu Public Gambling Act, 1976

(a)If a District Magistrate, or a Sub-divisional Magistrate, or a Judicial Magistrate of the First Class, or Gaming Commissioner or