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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 14(1) in Arunachal Pradesh Housing Board Act, 2014

(1)The Board may associate with itself, any person whose assistance or advice it may deem fit for carrying into effect any of the provisions of this Act provided that the number of such persons shall not, at any time be more than three.