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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(27A) in Kerala Land Reforms Act, 1963

(27A)[ "Kuzhichuvaipum kudiyiruppum" means a transfer by a landlord to another person of garden lands or of other lands or of both situate in Malabar, reserving the right to enjoy the fruit-bearing trees standing thereon at the time of the transfer, for the purpose of making Improvements thereon, and described as such in the contract of tenancy;] [Inserted by Act No. 35 of 1969.]