Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Punjab-Haryana High Court

Shiv Shakti Gram Udhyog Mandal vs Haryana Khadi And Village Industries ... on 6 October, 2014

Bench: Hemant Gupta, Jaishree Thakur

                               IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                               CHANDIGARH

                                                                Date of decision: 6.10.2014
                                                                CWP No. 27097 of 2013

                     Shiv Shakti Gram Udyog Mandal                            ....petitioner

                                             vs.

                     Haryana Khadi & Village Industries Board and ors ...respondents

                     CORAM: - HON'BLE MR. JUSTICE HEMANT GUPTA
                              HON'BLE MS. JUSTICE JAISHREE THAKUR

                     Present: -      None for the petitioner.

                                     Mr. Attul Aggarwal, Advocate for
                                     respondent Nos 1 and 2.

                                     Mr. N.S. Jagdeva, Advocate for
                                     respondent No. 3.

                                     .....

                     HEMANT GUPTA, J (Oral)

None has put in appearance even though the case has been passed over twice.

Dismissed for non prosecution.

(HEMANT GUPTA) JUDGE (JAISHREE THAKUR) 6.10.2014 JUDGE preeti PREETI 2014.10.06 15:36 I attest to the accuracy and integrity of this document Chandigarh