Punjab-Haryana High Court
Shiv Shakti Gram Udhyog Mandal vs Haryana Khadi And Village Industries ... on 6 October, 2014
Bench: Hemant Gupta, Jaishree Thakur
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Date of decision: 6.10.2014
CWP No. 27097 of 2013
Shiv Shakti Gram Udyog Mandal ....petitioner
vs.
Haryana Khadi & Village Industries Board and ors ...respondents
CORAM: - HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MS. JUSTICE JAISHREE THAKUR
Present: - None for the petitioner.
Mr. Attul Aggarwal, Advocate for
respondent Nos 1 and 2.
Mr. N.S. Jagdeva, Advocate for
respondent No. 3.
.....
HEMANT GUPTA, J (Oral)
None has put in appearance even though the case has been passed over twice.
Dismissed for non prosecution.
(HEMANT GUPTA) JUDGE (JAISHREE THAKUR) 6.10.2014 JUDGE preeti PREETI 2014.10.06 15:36 I attest to the accuracy and integrity of this document Chandigarh