Himachal Pradesh High Court
Rattani Devi vs . State Of Hp And Another on 11 April, 2023
Bench: Sabina, Satyen Vaidya
Rattani Devi vs. State of HP and another CWP No.1867 of 2023 .
11.04.2023 Present: Mr. Surinder Saklani, Advocate, for the petitioner.
Mr. I.N. Mehta, Senior Additional Advocate General, for the respondents/State.
CWP No.1867/203 & CMP No.3672/2023 Notice.
Mr. I.N. Mehta, learned Senior Additional Advocate General, accepts notice on behalf of the respondents/State and seeks time to file reply.
List again on 15.5.2023.
( Sabina ) Acting Chief Justice ( Satyen Vaidya ) April 11, 2023 (KS) Judge ::: Downloaded on - 12/04/2023 20:36:55 :::CIS