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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 36(2)(iv) in The Jammu and Kashmir Animal Diseases (Control), Act, 2006 (1949 A. D.)

(iv)the authority to be prescribed for the purpose of sections 11, 12 and 13 ;