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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(x) in Kerala University of Fisheries and Ocean Studies Act, 2010

(x)to establish, maintain and manage, whenever necessary,-
(i)A Printing and Publication Department ;
(ii)University Extension Boards;
(iii)Information Bureaus;
(iv)Employment Guidance Bureaus and such other activities as may be necessary and possible to fulfill the objectives of the University;