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[Cites 0, Cited by 0] [Section 130(2)] [Section 130] [Entire Act]

State of Maharashtra - Subsection

Section 130(2)(m) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(m)all other sums received [including any monies borrowed under the Act] [These brackets and words were inserted by Maharashtra 35 of 1963, section 54.] by or on behalf of the Zilla Parishad under this Act or any other law for the time being in force;