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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(1)(a) in The Gujarat Co-Operative Societies Act, 1961

(a)to amalgamate with another society;
(aa)[ to amalgamate with another society registered under the Multi-State Co-operative Societies Act, 2002 (39 of 2002);] [Inserted by Gujarat Act No. 19 of 2013, dated 19.9.2013.]