Section 59 in The Andhra Pradesh Contract Labour (Regulation and Abolition) Rules, 1971
59.
(1)The first-aid box shall be distinctively marked with a red cross on a white ground and shall contain the following equipMent.A. For establishments in which the number of contract labour employed does not exceed fifty-Each first-aid box shall contain the following equipment:-(i)6 small sterilized dressings,(ii)3 medium size sterilized dressings,(iii)3 large size sterilized dressings,(iv)3 large sterilized burn dressings,(v)1 (30 ml.) bottle containing a two per cent, alcoholic solution of iodine,(vi)1 (30 ml.) bottle containing salvolatile having the dose and mode of administration indicated on the label,(vii)I (30 gms.) bottle of potassium permanganate crystals,(viii)1 snake-bite lancet,(ix)1 pair of scissors,(x)I copy of the first-aid leaflet issued by the Director General, Factory Advice Service and Labour Institutes, Government of India,(xi)A bottle containing 100 tablets (each of 5 grains) of aspirin,(xii)Ointment for burns,(xiii)A bottle of suitable surgical anti-septic solution,B. For establishments in which the number of contract labour exceeds fifty-each first-aid box shall contain the following equipment:-(i)12 small sterilized dressings,(ii)6 medium size sterilized dressings,(iii)6 large size sterilized dressings,(iv)6 large size sterilized burn dressings,(v)6 (15 gms.) packets sterilized cotton wool,(vi)1 (60 ml.) bottle containing a two per cent, alcoholic solution of iodine,(vii)1 (60 nil.) bottle containing salvolatile having the dose and mode of administration indicated on the label,(viii)I roll of adhesive plaster,(ix)A snake-bite lancet,(x)1 (30 gms.) bottle of potassium permanganate crystals,(xi)1 pair of scissors,(xii)1 copy of the first-aid leaflet issued by the Director General, Factory Advice Service and Labour Institutes, Government of India,(xiii)A bottle containing 100 tablets (each of 5 grains) of aspirin,(xiv)Ointment for burns,(xv)A bottle of a suitable surgical anti-septic solution.(2)Adequate arrangement shall be made for immediate recoupment of the equipment when necessary.
