Rajasthan High Court - Jodhpur
Jagdish Vyas vs Navin Jain on 18 January, 2023
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 262/2020
Jagdish Vyas
----Petitioner
Versus
Navin Jain
----Respondent
For Petitioner(s) : Mr. P.D. Bohra
For Respondent(s) : Mr. Chayan Bothra
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 18/01/2023 List the matter on 06.02.2023, as prayed.
(DR.PUSHPENDRA SINGH BHATI), J. 205-Zeeshan (Downloaded on 21/01/2023 at 12:27:35 AM) Powered by TCPDF (www.tcpdf.org)