Rajasthan High Court - Jodhpur
Avanti Lal vs Kuldeep Ranka And Ors on 5 April, 2023
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 813/2017 Avanti Lal
----Petitioner Versus Kuldeep Ranka And Ors.
----Respondent For Petitioner(s) : Mr. Usman Ghani For Respondent(s) : Mr. Shashank Sharma for Mr. Harish Purohit JUSTICE DINESH MEHTA Order 05/04/2023
1. Mr. Sharma, learned counsel appearing on behalf of the respondent-Corporation prays for and granted four weeks' time to file the reasoned order pursuant the petitioner's representation/letter dated 21.10.2020.
2. List this case on 05.05.2023.
(DINESH MEHTA),J 50-pooja/-
(Downloaded on 05/04/2023 at 10:32:48 PM)Powered by TCPDF (www.tcpdf.org)