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State of Tamilnadu - Section

Section 8 in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

8. Delegation of powers to the executive committee.

- After the members of the executive committee are elected by the council at its first meeting, the council may decide the powers and duties to be delegated to the executive committee and the council may, with the previous sanction of the Government delegate powers and duties to the executive committee.