Bombay High Court
Chandbi Mohammad Haneef Qureshi vs Gulamnabi Jalil Ahmed Ansari And Anr on 29 January, 2019
Bench: A.S. Oka, A.S. Gadkari
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPEAL NO. 1304 OF 2011
Mohammad Salim Wali Mohammad Qureshi ....Appellant
And Ors
V/S
The State Of Maharashtra And Anr ....Respondent
WITH CR. APPEAL NO. 1037 OF 2012 Chandbi Mohammad Haneef Qureshi ....Appellant V/S Gulamnabi Jalil Ahmed Ansari And Anr ....Respondent WITH CR. APPEAL NO. 719 OF 2012 The State Of Maharahstra ....Appellant V/S Mohammad Salim Wali Mohammad Qureshi ....Respondent And Ors WITH CR. APPLICATION IN APPEAL NO. 1331 OF 2017 In CR. APPEAL 1304 OF 2011 Taju @ Subhan @ Tajuddin Sherali ....Appellant Lalmohammad Qureshi V/S The State Of Maharashtra ....Respondent Page 1/2 ::: Uploaded on - 29/01/2019 ::: Downloaded on - 30/01/2019 03:15:50 ::: Ms Payoshi Roy i/by Dr Yug Mohit Chaudhry for Appellant. Mr J.P. Yagnik APP for state CORAM : A.S. OKA & A.S. GADKARI, JJ DATE : 29th January, 2019 P.C. :
Place these Appeals on Weekly Board of Final Hearing in the week commencing from 11/02/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 29/01/2019 ::: Downloaded on - 30/01/2019 03:15:50 :::