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Gauhati High Court

Page No.# 1/17 vs The Union Of India And 6 Ors on 6 June, 2025

                                        Page No.# 1/17

GAHC010119592025




                                                                 undefined

                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/3142/2025

         CT/GD PULAKESH DAS AND 49 ORS.
         C/O. SH. DAMODAR DAS,
         VILL- JAPARKUCHI, P.S- NALBARI, P.O- CHOWKBAZAR, DIST- NALBARI,
         STATE- ASSAM, PIN- 781334, D.O.E- 20/01/2006, D.O.S-30/09/2042 173 BN
         CRPF CHUMOUKEDIMA, DIMAPUR (NAGALAND).

         2: CT/GD NANDGOPALPATHAK
          S/O. LATE. INDRADEO PATHAK
         VILL- MALVIYA NAGAR GALI NO.3 CHARITRAVAN
          P.S-BUXAR
          P.O- BUXAR
          DIST- BUXAR
          STATE- BIHAR
          PIN-802101
          D.O.E- 21/05/2011
          D.O.S- 31/10/2050
          161 BN CRPF SRINAGAR (JAMMU AND KASHMIR).

         3: CT/BUG SANDEEP KUMAR

          S/O- LATE. ISHWER SINGH
          VILL AND P.O- BHATGAON
          DIST
          P.S- SONIPAT
          STATE- HARYANA
          PIN- 131022
          D.O.E-14/07/2005
          D.O.S-31/07/2040
          53BN CRPF BARAMULLA
          SRINAGAR(JAMMU AND KASHMIR).

         4: CT/GD KEWAL KRISHAN

          S/O. LATE. OMPRAKASH
                            Page No.# 2/17

 HOUSE NO. 87(1)
 WARD NO. 32
 VILL- TRILOKPUR
P.S-DOMANA
 P.O- CAMP GOLEGUJRAL
 DIST-JAMMU
 STATE- JAMMU AND KASHMIR
 PIN-180002
 D.O.E- 06/02/2012
 D.O.S-30/09/2045
 25BN CRPF SRINAGAR HUMANA BUDGAM (JAMMU AND KASHMIR).

5: CT/DVR BALARAMA SAHOO
 S/O. SH. KRUPASINDHUSAHOO
VILL-SIR CHANDANAPURA PATANA

P.O-BONKOI
 P.S- BOLOGARD

DIST- KHURDA
STATE- ODISHA

PIN-752066

6: CT/GD ROOP SINGH
 S/O. SH. JAGDEESH
VILL- NIRAWALI
 P.O- BROUAAMOTIJHEEL
 P.S- PURANICHAWANI
 DIST- GWALIOR
 STATE- MADHYA PRADESH
 PIN-474010
 D.O.E- 03/05/2012
 D.O.S- 10/07/2050
 14 BN CRPF DPL SHOPIAN (JAMMU AND KASHMIR)

7: CT/GD GAYATRI PRASAD DASH
 S/O. LATE. CHANDRA SEKHAR DASH
VILL
 P.O AND P.S- KUNDRA
 DIST- KORAPUT
 STATE- ODISHA
 PIN- 764002
 D.O.E- 20/01/2006
 D.O.S- 31/07/2043
 12 BN CRPF NABARANGPUR (ODISHA).

8: HC/GD VIJAY KUMAR
                               Page No.# 3/17


S/O. LATE. GHEESA RAM
VILL AND P.O- RAMBAS
P.S- GOVINDGARH
DIST- ALWAR
STATE- RAJASTHAN
PIN- 301604
M/NO- 8368335629
D.O.E- 29/12/2004
D.O.S- 30/11/2043
25 BN CRPF SRINAGAR HUMANA BUDGAM (JAMMU AND KASHMIR)

9: CT/GD VIKAS KUMAR
 S/O. CHHOTE LAL
VILL- LALPUR
 P.O- DARIYAL
THE- TANDA
 DIST- RAMPUR
 STATE- UTTAR PRADESH
 PIN- 244925
 M/NO- 6398390452
 D.O.E- 23/03/2009
 D.O.S- 28/02/2049
 239 BN CRPF GC CRPF RAMPUR
 RAMPUR (UTTAR PRADESH).

10: CT/GD VIKESH CHAND ARYA

S/O. SH. SUBE SINGH ARYA
VILL- KARWAS
P.O- JAISINGHPURA
TEH-KOTPUTLI
P.S-PANIYALAMOD
DIST- JAIPUR
STATE- RAJASTHAN
PIN- 303108
M/NO- 6005109577
D.O.E- 20/06/2012
D.O.S- 30/11/2047
25 BN CRPF SRINAGAR HUMANA BUDGAM(JAMMU AND KASHMIR).

11: CT/DVR RAJESH KUMAR KHATANA
 S/O. SH. MADU RAM KHATANA
VILL- PADMA KI DHANI
 P.O- KALYAN PURA KALAN
TEH-KOTPUTLI
 DIST- JAIPUR
 STATE- RAJASTHAN
                             Page No.# 4/17

PIN- 303105
M/NO-9664363783
D.O.E- 18/06/2007
D.O.S- 28/02/2046
213 MAHILA BN NAGPUR MAHARASTHRA.

12: EX-CT/GD ANDRIASH BASUMATARI (V/R)

S/O. SH. MANGAL SINGH BASUMATARI
VILL- BHITOR SONAI
P.O- BANDARGURI
P.S AND DIST- UDALGURI BTR
STATE- ASSAM
PIN- 784509
M/NO- 8876010116
D.O.E- 26/02/2003
D.O.S-26/02/2038
60 BN
CRPF
CKP
JARKHAND ((PENSIONER).

13: CT/GD MURAD ALI KHATANA

S/O. SH. MASHUM ALI KHATANA
VILL- CHECK AGRA
P/O AND P/S- R.S. PURA
DIST- JAMMU
STATE- JAMMU AND KASHMIR
PIN- 181102
M/NO- 9622347631
D.O.E- 06/02/2012
D.O.S- 31/10/2048
25 BN
CRPF
SRINAGAR HUMANA BUDGAM (JAMMU AND KASHMIR).

14: CT/GD MULA RAM
 S/O. SH. NATHURAM JAT
VILL
 P.O AND P.S- BESROLI
TEH MAKRANA
 DIST- NAGOUR
 STATE- RAJASTHAN
 PIN- 341520
 M/NO- 9149775323

D.O.E 20/06/2012
                             Page No.# 5/17


D.O.S- 20/06/2048
25 BN CRPF
SRINAGAR HUMANA BUDGAM(JAMMU AND KASHMIR).

15: EX-CT/GD MUKANDA GOYARY

S/O. LATE. BABUL GOYARY VILL- LOKLUNG
P.O AND P.S- SIMEN CHAPORI
DIST- DHEMAJI
STATE- ASSAM
PIN- 787061
M/NO- 7086834414
D.O.E- 07/07/2004
D.O.S- 31/07/2044
175 BN CRPF RANI KAMRUP (R) (ASSAM) (PENSIONER).

16: CT/GD CHANDAN KUMAR SINGH
 S/O. SH. SITARAM SINGH
VILL AND P/O- PAJRAWAN
 P.S- NONA
TEH- MOHNIYA
 DIST- KAIMUR
 STATE- BIHAR
 PIN- 802123

M/NO- 7549782773
D.O.E- 23/02/2012
D.O.S- 31/05/2048
46 BN CRPF ANANTNAG SRINAGAR (JAMMU AND KASHMIR).

17: CT/GD LOHIT CHANDRA RABHA
 S/O. SH. BILLESWAR RABHA
VILL- CHAKRASHILA
 P/O- KANAN GAON
TEH- BANGAON
 DIST- KAMRUP (R)
 STATE- ASSAM
 PIN- 781123
 M/NO- 7024580892
 D.O.E- 18/01/2011
 D.O.S- 31/01/2044
 34 BN CRPF NAGAON (ASSAM).

18: HC/GD (LAB TECH) ANIL KUMAR PATEL
 S/O. SH. RAMAKANT PATEL
VILL AND P.O- BENDO
TEH- KARCHHANA
                            Page No.# 6/17

DIST- PRAYAGRAJ
STATE- UTTAR PRADESH
PIN- 212301
M/NO. 7889657700
D.O.E- 01/05/2006
D.O.S- GC CRPF PRAYARAJ
UTTAR PRADESH.

19: CT/DVR VIKRAM SINGH

S/O. SH. HARI SINGH
VILL- DHADHOT KALAN
TEH- BUHANA
P.S.- SINGHANA
DIST- JHUNJHUNU
STATE- RAJASTHAN

PIN- 333516
M/NO.- 9829574846
D.O.E- 15/03/2011

D.O.S- 31/03/2051
173 BN CRPF CHUMOUKEDIMA
DIMAPUR (NAGALAND).

20: CT/DVR KANVAR PAL

S/O. SH OM PRAKASH
VILL AND P.O- GUWAN
TEH AND P.S- BEHROR
DIST- ALWAR
STATE- RAJASTHAN
PIN- 301713
M/NO.- 9829338402
D.O.E- 05/01/2009
D.O.S- 30/09/2048
VIP SECURITY GROUP
KALKAJI NEW DELHI.

21: HC/GD GULAB SINGH

S/O. SWARU RAM
VILL- CHAUGAN
P/O- BHANGROTU
TEH- BALH
DIST- MANDI
STATE- HIMACHAL PRADESH
PIN- 175021
                                 Page No.# 7/17

M/NO- 9365476526
D.O.E- 01/01.1997
D.O.S- 31/12/2035
178 BN CRPF
SHOPIAN (JAMMU AND KASHMIR).

22: CT/GD TAPAN BARMAN

S/O. LATE. RATAN BARMAN
VILL AND P.O- HOKADAHA(1)
TEH AND P.O- DINHATA
DIST- COOCHBEHAR
STATE- WEST BENGAL
PIN- 736168
M/NO.- 9479890140
D.O.E- 09/03/2013
D.O.S- 31/01/2050
44 BN CRPF
SMT COMPLEX ZAINA CODE SRINAGAR
(JAMMU AND KASHMIR).

23: CT/GD VAGHELA KAPIL KUMAR
 S/O. SH. DASHRATH SINGH
 VILL-
P.O AND P.S- DEESA MARVADI MOCHIVAS
 DIST- BANASHKANTAHA
 STATE- GUJARAT
 PIN- 385535
 M/NO.- 9103303350
 D.O.E- 13/06/2007
 D.O.S- 30/06/2047
 RTC AVADI THIRUVALLUR (TAMIL NADU).

24: CT/GD SANJEEV KUMAR

S/O. SH. KARTAR CHAND
VILL AND P.O.- GHOUMANHASAN
TEH- MARH
P/S- DAMONA
DIST- JAMMU
STATE- JAMMU AND KASHMIR
PIN- 181206
M/NO- 8899966230
D.O.E- 06/02/2012
D.O.S- 30/09/2045
25 BN CRPF SRINAGAR HUMANA BUDGAM (JAMMU AND KASHMIR).

25: EX-INSP/GD JAI SINGH NEGI
                              Page No.# 8/17


S/O. LATE. MOR SINGH NEGI
VILL-LATA
TEH- BHATWARI
P/O.- LATA SHERA
P/S- MANERI
DIST- UTTARKASHI
STATE- UTTARAKHAND
PIN- 249194
M/NO- 7006986331
D.O.E- 22/04/1985
D.O.S- 31/08/2023
175 BN CRPF RANI KAMRUP (R) (ASSAM) (PENSIONER).

26: ASI/GD SUKHVIR SINGH

S/O. SH. TARACHAND
VILL AND P/O- GHASOLA
TEH AND P/S- CHARKHI DADRI
DIST- BHIWANI
STATE- HARYANA
PIN- 127306
M/NO.- 9149716572
D.O.E- 27/04/1998
D.O.S- 31/12/2038
228 BN CRPF KONTA SUKMA
CHHATTISGARH.

27: CT/GD NAVEEN KUMAR

S/O. AJIT SINGH
VILL AND P.O- KHARMAN
TEH AND P/S- BAHADURGARH

DIST- JHAJJAR
STATE- HARYANA

PIN- 124507
M/NO.- 8527025735
D.O.E- 20/03/2012

D.O.S- 31/10/2048
110 BN CRPF LETPHORAPULWAMA (JAMMU AND KASHMIR).

28: CT/GD KUNDAN KUMAR PATHAK
 S/O. LATE KRISHNA PATHAK
VILL- PRASIYA
 P/O- RANIGANJ
                             Page No.# 9/17

TEH AND P/S- IMAMGANJ
DIST- GAYA
STATE- BIHAR
PIN- 824210
M/NO- 9594513042
D.O.E- 27/02/2012
D.O.S- 31/01/2050
235 VIP BN CRPF GRATER NOIDA (UTTAR PRADESH).

29: HC/GD KUSHAL CH. DAS

S/O. LATE RAMESH CH. DAS
VILL AND P.O.- BONGARA
P/S-PALASHBARI
DIST- KAMRUP (R)
STATE- ASSAM
PIN- 781015
M/NO- 8638070779
D.O.E- 06/07/2004
D.O.S- 31/10/2041
50 BN CRPF INJRAM
KONTA SUKMA CHHATTISGARH.

30: CT/DVR PRAMOD JENA
 S/O. PRAFULLA JENA
VILL- BENIPUR
 P/O- HARIPUR HAT
 P/S- JAIPUR SADAR
 DIST- JAIPUR
 STATE- ODISHA
 PIN- 755009
M/NO- 8637232627
 D.O.E- 04/12/2017
 D.O.S- 31/05/2052
 242 BN CRPF GC PUNE
 PUNE MAHARASTHRA.

31: SI/ GD MD. MAMAT ALI AHMED
 S/O. LATE. MANIR ALI
VILL- 2 NO. JAMBARI
 P.O.- JAMBARI
 P.S.- BOKO
 DIST- KAMRUP (R)
 STATE- ASSAM
 PIN- 781141
 M/NO- 8811926250
 D.O.E- 01/04/1991
 D.O.S- 01/09/2031
                               Page No.# 10/17

227 BN CRPF SUKMA TONGPAL CHHATTISGARH.

32: CT/GD KRISHNA KUMAR SINGH
 S/O. BHARATH SINGH
VILL- MAHUDAHI
 P/O- CHENGAPATHER
 P/S- NATHAMALPUR
 DIST- ARA
 STATE-BIHAR
 PIN- 802316
 M/NO.- 8084553603
 D.O.E- 15/04/2010
 D.O.S- 30/04/2048
 GC CRPF MUZAFFARPUR
 MUZAFFARPUR
 BIHAR.

33: CT/GD RATI RANJAN KENKA

S/O. NIRAKAR LENKA
VILL- RANKIA
P/O- GUNEIBIL
VIA-MARTHAPUR
P/S- TUMUSINGHA
DIST- DHENKANAL
STATE-ODISHA
PIN- 759023
M/NO.-9682585739
D.O.E- 19/03/2012
D.O.S- 31/05/2052
143 BN CRPF NONEY MANIPUR.

34: CT/GD RASHMI RANJAN BISHWAL
 S/O. SH. UMAKANTA BISHWAL
VILL- MAHAMADABAD
 P/O- SRIJUNG VIA GOPALPUR
 P/S- KHANTAPARA
 DIST- BALASORE
 STATE- ODISHA
 PIN- 756044
 M/NO.- 8917693789
 D.O.E- 11/11/2014
 D.O.S- 34/04/2054
 174 BN CRPF
 CHAIBASA WEST SINGBHUM
 JHARKHAND.

35: CT/GD SUCHIT ORAON
                             Page No.# 11/17

S/O- SH. ARBIND ORAON
VILL AND P/O- MAHDU BAGAN
P/S- JAIGAON
DIST- ALIPURDUAR
STATE- WEST BENGAL
PIN- 735215
M/NO.-8116442207
D.O.E- 13/10/2014
D.O.S-30/09/2052
80 BN CRPF BASTAR CHHATTISGARH.

36: CT/GD JAISA RAM

S/O. SH. KASHI RAM
VILL AND P/O- PREMPURA
P/S- PILIBANGA
DIST- HANUMANGARH
STATE- RAJASTHAN
PIN- 335803
M/NO.- 9588242637
D.O.E-10/05/2010
D.O.S- 28/02/2047
162 BN CRPF
KUPWARA SRINAGAR (JAMMU AND KASHMIR).

37: ASI/PH ARUN BARMAN

S/O. KANDARPA BARMAN
ANCHIT DEVRAJ MENTION
HOUSE NO. 24
NABAGRAHA ROAD SILPUKHRI
KAMRUP METRO
PIN- 781003
M/NO.- 8340119379
D.O.E- 16/05/2008
D.O.S- 31/10/2042
140 BN CRPF AMBASSA
KUKAI (TRIPURA).

38: CT/GD BRIJESH JAISWAL

S/O. KESHAV PRASAD JAISWAL
VILL- SONBARSA URF KASIMABAD
P/O AND P/S- KASIMABAD
DIST- GHAZIPUR
STATE- UTTAR PRADESH
PIN- 233230
M/NO.-6394884548
                            Page No.# 12/17

D.O.E- 22/09/2011
D.O.S-31/05/2047
21 BN CRPF SRINAGAR (JAMMU AND KASHMIR).

39: CT/GD UPENDRA SINGH YADAV
 S/O. SH. BISHUNDEO SINGH YADAV
VILL- UCHAURI
 P/O- SHEKHANPUR
 P/S- KASIMABAD
 DIST- GHAZIPUR
 STATE- UTTAR PRADESH
 PIN- 233230
 M/NO.- 7355302144
 D.O.E- 22/09/2011
 D.O.S- 31/10/2050
 21 BN CRPF SRINAGAR (JAMMU AND KASHMIR).

40: HC/GD(LAB TECH) QUSHAFUL
 S/O. SH. QUMARUL HASAN
 LIG 90 VIVEKANAND NAGAR
 HOUSING BOARD COLONY
 KAROND
 DIST- BHOPAL
 STATE- MADYA PRADESH
 PIN- 462038
 M/NO- 9981639357
 D.O.E- 22/02/2003
 D.O.S- 30/06/2044
 65 BN CRPF RAIPUR CHHATTISGARH.

41: HC/GD ANOOP SINGH

S/O. SHIVNARAYAN VILL- KOTA KHANDEWLA
P/O- HASANPUR
TEH-TAURU
DIST- MEWAT
STATE- HARYANA
PIN-122105
M/NO- 9436492376
D.O.E- 12.04/2004
D.O.S- 31/08/2043
175 BN CRPF RANI KAMRUP (R) (ASSAM).

42: HC/NA SADANAND

S/O. RAMBRIK SH PRASAD VILL AND P/O-BARAIPAR
TEH-SAHJANWA
DIST- GORAKHPUR
                               Page No.# 13/17

STATE- UTTAR PRADESH
PIN-273209
M/NO- 9560131826
D.O.E- 03/10/1997
D.O.S- 31/10/2040
RTC AMETHI CRPF
AMETHI (UTTAR PRADESH).

43: CT/GD RAMLAL CHATURVEDI

S/O. KUSHAL KISORE CHATURVEDI
VILL AND P/O- GAJPUR
P/S- TAWANAGAR
TEH-ITARSI
DIST- HOSHANGABAD
STATE- MADHYA PRADESH
PIN- 461111
M/NO- 9131269629
D.O.E- 10/04/2012
D.O.S- 30/04/2045
165 BN CRPF FUNDRIBHAIRAMGARH
BIJAPUR CHHATTISGARH.

44: HC/GD RAMEN KUMAR RAY

S/O. SH. UBHESWAR RAY VILL AND P/O- SULIA KATA
P/S- SORBHOG
DIST- BARPETA
STATE- ASSAM
PIN- 781317
M/NO- 9864835356
D.O.E- 01/07/2000
D.O.S- 31/07/2040
43 BN CRPF SRINAGAR (JAMMU AND KASHMIR).

45: CT/GD RABI PRASAD VERMA

S/O. SH. SHIVDANI PRASAD VERMA VILL- SEARSOLE OCP
P/O- SEARSOLE RAJBARI
P/S- RANIGANJ
DIST- BURDWAN
STATE- WEST BENGAL
PIN-713358
M/NO-9149643694
D.O.E- 02/01/2015
D.O.S- 31/01/2050
80 BN CRPF JAGDALPUR
NEW BUS STAND CHHATTISGARH.
                               Page No.# 14/17


46: CT/DVR SHIV KUMAR SHARMA

S/O. SH. HARPARSAD SHARMA
VILL AND P/O-KHANODA
TEH-ANUPSHAHER
DIST- AAHER
STATE- UTTAR PRADESH
PIN-203394
M/NO- 9018815848
D.O.E- 07/07/2004
D.O.S- 31/05/2044
222 BN CRPF BIJAPUR CHHATTISGARH.

47: HC/GD PURUSOTTAM BHAIYA

S/O. YUGAL KISHORE BHAIYA
MAHALLA KUNDUBANGLA
P/O AND P/S-MADHUPUR
DIST- DEOGHAR
STATE-JHARKHAND
PIN- 815353
M/NO- 8899483061
D.O.E- 20/02/2006
D.O.S- 30/06/2042
25 BN CRPF SRINAGAR HUMANA BUDGAM (JAMMU AND KASHMIR).

48: SI/T L. ROMANANDA SINGH

S/O. L. BAHU SINGH VILL- NGAKCHROUPOKPI MANING LEIKAI
P/O
P/S AND DIST-BISHNUPUR
STATE- MANIPUR

PIN- 795126

M/NO- 7005367052/8974162804

D.O.E- 20/04/2004
D.O.S- 31/12/2041
RTC CRPF AMETHI 1ST SIGNAL BN.

49: CT/GD RADHASHYAM RAWAT

VILL- BELA
P/O RAHI

P/S-KARAHIYA
                            Page No.# 15/17

DIST- GWALIOR
STATE- MADHYA PRADESH
PIN- 475220
M/NO- 997720740024
D.O.E- 31/03/2012
D.O.S- 31/05/2049
175 BN CRPF
ASSAM

50: CT/GD SRINIVAS MARRI

S/O. RAJAIAH MARRI

VILL AND P/O MACHAPOOR

THE AND P/S- GEESUGONDA
DIST- WARANGAL
STATE- TILANGANA
PIN- 506330
M/NO- 8328337755

25 BN CRPF SRINAGAR HUMANA BUDGAM (JAMMU AND KASHMIR)

VERSUS

THE UNION OF INDIA AND 6 ORS.
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA,
MINISTRY OF HOME AFFAIRS, NEW DELHI-110001.

2:THE DIRECTOR GENERAL
 CECNTRAL RESERVE POLICE FORCE
 CGO COMPLEX
 LODHI ROAD
 NEW DELHI-110003.

3:THE INSPECTOR GENERAL OF POLICE
 NORTH EASTERN SECTOR CENTRAL RESERVE POLICE FORCE
 SHILLONG
 MEGHALAYA
 PIN- 793001.

4:THE COMMANDANT 175 BATTALION
 CENTRAL RESERVE POLICE FORCE
 RANI
AZARA
ASSAM
 PIN- 781017.
                                               Page No.# 16/17

            5:THE COMMANDANT (ACCOUNT)
             NORTH EAST ZONE HQ. CRPF
             9TH MILE
            AMERIGOG
             GUWAHATI
            ASSAM
             PIN- 781023.

            6:THE COMMANDANT 173 BATTALION
             CENTRAL RESERVE POLICE FORCE
             3RD MILE
             DIMAPUR
             NAGALAND-797115.

            7:THE COMMANDANT 34 BN CRPF
            AIDC COMPLEX KATIMARI
             NAGAON
            ASSAM-782001

Advocate for the Petitioner   : RINA RONGMEI, MS. A DAS,M N RONGMEI,D GONMEI

Advocate for the Respondent : DY.S.G.I.,




                                    BEFORE
                        HONOURABLE MR. JUSTICE KARDAK ETE

                                           ORDER

Date : 06.06.2025 Heard Ms. R. Rongmei, learned counsel for the petitioner.

By filing this petition, the petitioners have put to challenge the communication dated 28.04.2025 issued by the Digcent (Adm) Dte dated 05.05.2025 whereby, the risk and hardship allowance paid to the petitioners w.e.f. February, 2019 is sought to be recovered.

Issue notice, returnable by 4 (four) weeks.

Since Ms. B. Sarma, learned CGC has entered appearance and accepted notice on behalf of all the respondents, no formal notice is required to be issued to the said respondents.

Page No.# 17/17 However, requite extra copies be furnished to the learned counsel for the respondents within 2 (two) days.

Having considered the submission of the learned counsel for the parties and also considering that the Coordinate Bench of this Court by the order dated 28.05.2025 in WP(C) 2866/2025 granted interim relief to the similarly situated persons in the said writ petition, in the interim, it is provided that no recovery shall be made in respect of risk and hardship allowance paid to the petitioners in terms of the impugned communication dated 28.04.2025 till the returnable date.

List after 4 (four) weeks.

JUDGE Comparing Assistant