Gujarat High Court
Nirav Sunilbhai Modi vs State Of Gujarat on 3 December, 2018
Author: A.Y. Kogje
Bench: A.Y. Kogje
R/CR.MA/22181/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION NO. 22181 of 2018
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NIRAV SUNILBHAI MODI
Versus
STATE OF GUJARAT
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Appearance:
MR SURESH S PATEL(1105) for the PETITIONER(s) No. 1
MR. D. M. DEVNANI, APP (2) for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE A.Y. KOGJE
Date : 03/12/2018
ORAL ORDER
RULE returnable on 11.12.2018. Learned Additional Public Prosecutor waives service of rule on behalf of the respondent- state.
(A.Y. KOGJE, J) MR PARESH J SOMPURA Page 1 of 1