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[Cites 0, Cited by 0] [Section 331P] [Entire Act]

Union of India - Subsection

Section 331P(1) in Rules of Procedure and Conduct of Business in Lok Sabha

(1)to consider the reports submitted by the National Commission for Women and to report on the measures that should be taken by the Union Government for improving the status/conditions of women in respect of matters within the purview of the Union Government including the Administrations of the Union Territories;