Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Assam - Subsection Section 56(1) in The Assam Frontier (Administration of Justice) Regulation, 1945 (1)No Pleader shall be allowed to appear in any case before the village authorities.
