Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 18 in Tamil Nadu District Panchayats (Submission of Annual Reports) Rules, 1999 18. Role of MPs and MLAs in district panchayat (Minutes of the meetings to be scrutinised to examine their role).
