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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 17(5)(b) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(b)The code of conduct shall suitably incorporate the duties of independent directors as laid down in the Companies Act, 2013.