Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 78 in The Delhi Land Revenue Act, 1954 78. Deputy Commissioner to have all powers of an Assistant Collector. - The Deputy Commissioner may exercise all or any of the powers of an Assistant Collector under this Act or any other law for the time being in force.
