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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(1)(c) in The M.P. Cattle Diseases Rules, 1961

(c)In all cases wherein preventive inoculation is possible, the Veterinary Officer shall inoculate, free of charge, such kind and classes of cattle and in such manner as mentioned in Form E and approved by The Civil Veterinary Department, Madhya Pradesh, in respect of such contagious disease, and the owner of every such cattle shall render every facility and assistance to the Veterinary Officer in carrying out such inoculation.