Andhra Pradesh High Court - Amravati
Sahveen vs A He Ro) O Aot on 13 November, 2025
Author: R Raghunandan Rao
Bench: R Raghunandan Rao
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT! iSyecial Original Jurisdiction) THURSDAY, THE THIRTEENTH DAY OF NOVEMBER, TWO THOUSAND AND TWENTY FIVE : PRESENT: THE HONOQURASLE SRI DHIRAJ SINGH THARUR, THE CHIEF JUSTICES: AND THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAO WRIT PETITION No. 29133 of 2023 ALONG WITH WP.Nos.20273, SORTS, 2OS97, N8SS, BI96, W224 & PITS QF VOHS*3; HOR, 2035, £044, 2802, S280, 10326, 28508, 2729, 28737, N34 OF 2084 WRIT PETITION NO: 99735 OF 2023 Sehwvean: 1 }¥ Ghandra Sekhara Reddy, Sio. LV. Subba Reddy, Aged about 54 Years, OceJurior Lecturer in Seroulture, Government Junior Caviegs, Cumbum, Prakasa Dis P. Venganna, Sfo. BP. Krishna Murthy, Aged sbout 54 years, NI oN Oecunior Lecturer in Gericulture, Government Junior College, Nandikatkur, Nandyal Distric mf ¢ &.Vieya Vani, Wo. P Venganna, Aged about 83 years, Gee Juror Lecturer i Serculture, Government Junior Cdllege, Nancikotkur, Nandyal Distric 4. Y Vi Rania Knahna, S/o. YV. Subrarnanyam, Aged about 57 years, Oce Juror Lecturer in Carnputer Science & Engi nearing Se) Gavermment Vocational Junior College, B. Carp, Kurn NURrishna Mohan, S/o. N. Venkata Subbaieh, Aged about S41 years, OF OGeoNunior Lecturer in Electronics Engineering Technician (EET) Gavernment Vocational Junior College, B. Camp, Kurneal, 4 renee . rage, <4 ae ae 'we 7 ? ft eg nn tere vad as eed oe aA a Be ante 5 ar Noy Fad vney Spee oon aa Hd rs Pe 'dl 7 Pars i eons, £3 wen, , % ere 1 feo 23 7 'ead 7 , 4 cneap, ot, ed cy oe 5 od bas "i, ee] . vor aon Ps re vaphe oe ea £4 nef eoed ae fogs AG LES nad $eee oe Py es A ' 4 r4, Fy as ; ws bee a o"%, z to id be bon, reed CS aA Ls 2h%% 3 Ld Sees 'newt veges nr oh, an re ay tt ad ¥ scat oy ras) Ce oe fees raved i me) eee 4 8 eed wd ae oa £5 3 boos ae rere aaeses 7 mS eer aon boot peep Oe pon LE Sane be oon we nm os we i wet eo "4 aeeg ~~ bee. "ore £% wee poet pe 4 a . Soe wo * ity £4 ween, oe kh. m cm 44 Bio ke @ hog ily os m4 ope eG 4 Gp oe $05 Be: cs % shese ad ener oon ag/ - "3 i) % bet os B io ite i. " Fe Pes vpn, OE oe cs chosd heen a abe ok " * ad 5 ws " ee eG oe tA 2 ab 4 ES. . oh on ¢ aA eo ed ag 3 £5 2 aa ged cree +. rs i fo we Ae a he $44 bed " e &: va * CA ge an $s po fey fore eed Od, yer me aS, eee m ros we siete pot Seve we end - pee "sy d we a wf: 4 % fore 4 - ve 4 fove ae oe Se e ben is ed ne vr beee ag vee on a ee: My, & am Ee BS Lod ee haber @ ey Es ral Sad oe cs ote cos rs 9% ree ios Ps 4, a Sab he oe os Me x4 33) oy os wa «iG weg beee Ko ery na vende 7 ag Soe GY ae vot hen maps on ed th co gees bed sien, pe Seed 4 teal en. yrs, ™, ce Seve vhige ohece ae es St as he, hee a? pe oS 3 iy - Seve " r% os vm, olinr. whe, r £o ¥3 yes Seed 1 Cot . : % er - "tthe, ve ve a Aeee id booed. ten, 4, en & ze an are o) ok TS ' ieee 0 so " ores bef "% wee oh ve fn, ie " von, fee fs " ra rE 7 " ye om, : wy vont, AL4, Ker yore, "eae gees heat "nee ieee rey . we" then oe * Saat 94 gene or Cs veee lhe a oh, . . nb, oe re "BS bee Sere ronee . cae A we vert . beens xe - oe LA ge ue ope hb Mas 7 ie yee te Rw) we ed, oe zo ; : Seve: ee. " . a ce we xe eee hese yer Apot sh, bed yer 4 yet a7 gon 4 feve. fe 7s Lid tbat love ee 33 a we Toten Ki oe CA at oS f% yo eat Seseed in, 2 he wt a eds ran Yrone Gore sade 'eee ig } ths P Bo Se Ge ; . " Ihene looed 1 % "yy beee nt oft tena, bree "03 4 'ad > at ray bcbor r us A won By bese 3 eee 3 a % & BA 5 Oe og "me GE We fe tere . a ee wer Seve i age" ¢ % oe fens "% eg, as Ly tes! he " "4 nn an a TL Fe he SB A wm % g@ we om OS we G age (Che 1G ; . Fe feed ae toed ep ee er! oy) sf ie fe 3 oY Ye ge OE ae 2 re rh = Os we tee 4 wie EG os en arg a oe & 3 , whe. re tere tf $ ye A tyes f4 thf ers a4, % ff a 3 2 '4 03 ond ere ye "3 ed A Soe. cA Nae vad ne. ™ i) eee oe HE i * ts ; AE t34 yoo * ii} ty 3 vn, he cee gn . weed, wate % ' tobe. h, ole " ree Hh 3h ge ; 4 . " on 7 3 ME - bee tee Shae SE bon 4 have on feo gee hese " G > at a3 / a ied be von oo 3 i os % ss a td 5 oo a SOO os e% ed on as A bevel oS Lf 2 te 4 vane ne i be ine eons "4 . ees , ° ed ya n,n 5: ars ae <a Or 2 L ¢ KO CB ag weg fee 2 am an 55 * oe ve ions ras LS i i t73 0G get seed i tht iesst ws Ka emer % roe ie '< , 'eae vet, a ot --S ey : . ¢ oe) 3, eet 'ee en wh, 7 ee rer ras 7% Sere ye Ye £3 yor oe% ¢ "Ss oeeen oe a bu vanes og sy Le SA tay? t ry % love oo a2 £33 Sis om, £4, bd x5 Fa rs . 005 we "of ce apts fap ty ope. or eve agree geen. vance 5587 Pore, aD oh4 weer " € a * oi] 1S, MLO. Bratrnanandam, Sfo. M.D. Lingalah, Aged about Of years, OQecJurier Lecturer in Mechanical & Auto Mobile Erineering, Government Junior Calliege, Atrnakur, Nandyal Disiric Ve, FP. Ravi Kumar, Sfo. P Nagendra Mao, Aged aboul 53 years, Geo unior Lecturer in Serculture, Government Junior College, 18. G. Thirumaleswara Reddy, S/o. CV. Siva Redoy, Aged about Sf yeers, OQcoJunior Lecturer in Mecharsoal & Automobile Engineering, Government Junior Collega, Nandikotkur, Nanedyal Cisirent, YW. G.Prakesa Rao, Sioa. G.Ch Subbaiah, Aged about 34 years, QecNJurior Lecturer in Mechanical & Auiomobiie Engineering, fovernment Junior Collage, Srisaillam Project, Srisallarn, Nancdyal Ginlamatiur, So Satyasal Oietrict. cn 24. &Prabhakar, Sio. A.Hanumantappa, Aged about 55 years, Gecunor Lecturer in Electranio Engineering Technician Government Junior Co lege e Mindupur, Sri Gatyasal District. years, OceJurior Lecturer in Sericulture, Government Junior College, Uravakonda, Anantapur, Bo, O.N. Jagadeesh Sabu, Sfo. O.N. Naga Ralu, Aged about 54 years, GooJunior Lecturer in Cornmerce (0.A) Governrnent Junior Vocational College, Kuppam, Chittoor [Netrict 24. G.Nar Prasad, Sia. G Vasudeva Rac, Aged about 85 years, Qce Junior Lecturer in Mechanical and Automobile, Government Junior Galiege, Tadipatri, Anantapur District Ss y A Horear a Mp ea Shen peo '3 '4 Sosah Ieate raed teed eseee a3 Apot oppee ll we f% te 2 eee, fret oo % a booct re] ; , Oot aS fe a ry oa, if L% nee rd as oo cee veneer not Yn, £% hen £t, Ae Meek, % ben hey een " Sp a Aone Dhed wr ag vhewt a) oe. Le pet iM ore, wer pen, ren en 4 es ch tts bad om tt ee £% "at Gy 'ned? vee aod tapee. 4 Ls 28 fore Soe, io hes saped dene la Sim gh . he 1 fo gs eg) oy % Fs SP eine a4 Ly ¢ wn", w yes Sapo ee. "et Sooo ee we bends boo a w sine a, an when 6 Boo. bean w ret eee sagen fe z 34 pon tet 7 £4 oP C3 ae ee, Sen £4 re mn ve ae nee wn ys o, Sat oe 'eee a feng % re m3 eo aed pee ta, 3 fove wee seeere eed: dece bere nt Pict Snot renee ¢ %, beet yee. re ioe Sse, ae oa £% oe: £4 bee. bese A aE £5 s om 5%, ye witha os o 4, wteet fove % tows Ey ey oe ao Fae cad 3 Son ate penoe 5 oe Seno in ae veces oa 3 rs t vo, te ORE Ze 5 eee, eit rh teed nedee toot ae boeee see oF aq me t % or ra se ; ne , be a a OO 4 or] apes NE c Cs "ey £3 o is et 'e wehere eet Court may be pleased fo issue a Wiit or direction more particularly in the nalure of Writ of Certiorar, calling for all comnected records including the impugned provisions of Section 3 Sub-Sention G) of Andhra Pradesh i '4 Regularization of Services of Contract Employees, Act 30 of 2029 so far as excluding the Part Tirme Junior Lecturers (VocationalvPetifioners for regularization and alac the G.O.Ms.No.i?4, Finance Department, dated 21.70.2023 so far as in not extending the benefit of regularization in respect of contract Junior Lecturers only and in denying the requilarization fo the Pettioners who are Part Time Junior Lecturers (Vocational) as 34 4 Hegel, improper, urtust, arbitrary, no rational and vinlation of Anicies and 15 of the Constitufion of India anc further direct the Respondents No io § io reaguiarize the services of the Part Time Junior Lecturers orier to the Juor Lecturers appointed on cantract basis with all consequential benefits including pay scales, Seniority and other emoluments ec. iA NO: 2? OF 2023 circurmaiances Stated in the affidavit fled in support of the writ petition, the righ Court may be sieased to direct fhe Respondents Noi io € to reguiarize the services of the Petitioners as Part Time Junior Lecturer (Vocational) aa was cone in case of requiarization of the contract teachers, Ne of the High Court iA NO: 3 OF 2025 Metiion under Section 154 CPC is filed praying that in the arcumstances stated in the affidavit filed in support of the wrif petition, the righ Court may be sisased to direct the Ressondenis No.1 to A not te Af up the regular vacancuss in which the Petitioners are working as Part-Time Lecturers for the last more than 30 years, forthwith, pending disposal of the Wit Petition No. 28732 of 2088, on the file of the High Court. xy < 4 OF 202 s x iA NO . ays wy a 2 ge 4 ee 2 eet edeee. ute hoot w% ' GS eects bed ae +3 £" My een, Po po ee , « $F net ay $ oo 'ed raed ge eal Paad P4 a eo there Aree, arr Soe ove eleee fat fas wp eed he ne veeee £4 thet 'ome a, es eee we. Cy nm EK aed 4 16% sees ores we a " Ong , bee. eee bee a "% bore fa ze a" oeere 9 ea hee "5 % yee! ts & rt pf a4 a Co bodes ye id & rau tone Meet NE rf are Pe, secs "4 x. mm 6 4%, gr te aed , ee eee Lay sot C3 ett ah Sele ape, ne oe 7 eS : ge is rs oh co : » +94 a eta, {7% Sooo * hyet wets, 5 i tbe ooo toa gree Ws 25 tes ts x ie 7 ok owe ee, os £4 food nate ws ir tas x bon forbs, gree we eee od f ts Ly a cnn. wee tye "a a es F ; . mo % i bs : ay ee my SO yy, tee fon Ae a eB wo ke Oe fs pr Be hn re 4 ee f " % rs : dn, Shee od wy and hot ns on oreo ¢ mg Be iy as rs ot Sooo Agee ra ; 5 dear Bor thee heed 907 thpeo. face mo oe @ B BS th. Ch yn oe wD fi ee on "5 gee saree, 'a a tts oe i: es SO Ss tt yee ag oS cooen Pa renee "od : oF ne it "ee Seve Pa a ie eS a |G Ce Ee 5a ed , ged E, bh fee Sd the nr ao? as See ta ; a oO, on WG ne ae Be Fy ee se, Fe St . on ee. os 7 a oe "f A ; 4 £4 '4% beds as LLY " oa ee oo Pi i ce ton abe C4 mn KC ft *! & 3 od be ees ee a aoe i 3 at nan Da og eng oy if oo a os ee % aa i ed the gee "O% phen £4 a fi % Ree ye athe! agro. the bee Hs £% need Le Seal os ¥% free £34 ba * Sone peer ca we 7 " bon ' et My fag Gon eee, tae seme the EG lho ike fe" pen ete ES ge ca "3 nape as to ere hed 3 oa we Stowe % hea? 4 Loved m oo oe My oP re 4 of esd 4 ' oe tka we i ae oe t, re When, wen fa Ba Rs ned , oe id rt ¢% ta ee x va ye she Gene . . ceed 3) rare. "hei bebore 7 ve a3 aw te i feeb oF my ae "4 ti 7 se tee £4 " a ts - hieee £74 a por 4 geer "i "he ft Lae a re beet 4 CS "% we s irk a " ; oe ded ' ne oe web mt cheat nt We yr ; peoses 5% *% rae aed aD ee yer 3 Eg 5 che an pt Sei ys ry Cad "i me wee x1 veent emin * 4, Med, fit ay Be ay cag 3 we we od aa : we "aie os tieeb ais "es rs, ngere. "4 A Gi 4 j 64 hh a . wwe PS cS rn a oo 3 4 oy 2 iy : i wees oh * % 'noe rep o"%, be ' genes ' te EL, & oe cies x, : x ue on wh Kd ¢S my oo fing etd ty Ge Bees $3 yen SES xR ws Be a . is aes XSi ey S oN #8 stgled at SS Ty OTS o rca te A Sooo oe yt ge i a) 9) id 2 Og rs ao % ed o secon SB feed Pa é aay 77% vaeee gee, Lf fo cot Soa Yheos be 4 rn aA pos then ev A er a or at Ws, GO & ez 6 we renee gore {v % 'ee ne % * a ° ee " £y " "a % ke S star She vied 4 heal fe, & € @ 2 wy = oo See ae on z, "~ . ' TE a ia ee oe ee £5 : ro %, OC & & & me % ot x i ss : ie BE @ & 2 2 i ss me OO ow € a 5 oo; whoo a ry Sp Lb aed me ae r . She f as Wen, ee] BS tee. re " ae if a ae, 4 my @ aon is a wre Od : cA [56 Sf wt A eae, WRIT PETITION NO: 30278 OF 2623 Sahveen: t 3 on od go Lecturer, Govi. Junior Callegs, Bheemunigainam, Rfo D.No. 15-12- 7 O8, Nookalarnma Temple Street, Sheemunipainam, Visakhapatnam ¢ x Pre satyanarayana, Sfo M. Subba Rac, Aged 55 years, Junior Lecturer, Payakaraopefa, Rfo D.No.6-12-194, Pathabarar Street, Sobbarithota, Turk, Kakineda District. Pr Apnalanaidu, Sfo Late T. Pydithalll, Aged SS Years, Jurnler Lecturer, Govt Junior College, Chodavaram, Rfo O.No. 19-684, Balai Nagar Colony, Chodaveram Vilage, Anakapalli District. Bala Nrishna Reddy, Sfo J. Narayana Reddy, Aged 55 years, Junior Lecturer, Govt. Jurtor Collage, V. Madugula, Rio D.Noe.8-4, Saismnivas Enclave, Maddilapalam, Visakhepainam. -. Roleswara Rao, Sfo 0. Chinnam n NGI, Aged 56 Years, Junior Notaveedchi, Chodavaram Village, Anakanalll District Ch, Shanok Rao, S'o Ch. Machusucana Rag, Aged 85 Years, Junior Lecturer, Govt. Vocational Junior College, Visakhapatnam, Ryo O.No. 82/20, Flat No.408, Vasavi Enclave, Bakkannepalem, Near 0 Mart, Visakhapainam. ¥. oaroie Vio &. Mohan Kumar Ralu, Aged 88 years, Junior Lecturer, Govt. Junior Colleges, Bheamunipainarn Avo D.No.11-28-3, Subhash Street, Bheamunipainam, Visakhapatnam District, S. Govinda Rao, S/o B. Akku Naidu, Aged 55 Years, Junior Lecturer, Gavi Junior College, Anakapalli, Rvo Tumrmikapalll Gate Jagannadham Layout, Gop. Sivalayarm, Kothavelase Vizianagaram District. Le fee : Bs oe "45 Ld ae ty Ga yt ; ee Aon on as oe rf oo fre t, ba 7 "ay is : wg ws, © ane ee ae bebe wi o3 snot rod at eee 9 aioe 4 bed wey ¢ beoe ES a os wey wreey " % ty Wie yet Fn wy nee, sehen 3 " wm Ween tens sant we - : % : . Notre, teed, ; ee i 8 Gop gee is ees oS os "4 jo an i ft, is aed bane ake 55 asd a pe % : ae eo oo 7% a £33 ff 4 es 4 fren, : % pos iw a ey ca ber. Lip a ¥ rn oe, t i Sea mm, he an or nn oo bee hee i; on an a 6 he fs ye 0 at Et wore, LP o hater ion oH re oe neg Sy thee ar% : ; oo reas edie. as boo "ei bie cagon, - ie Ge ey nn ne , i oss see aes cH te OG a3 ood Soo. wt! " a manny pr oa re ee a 8, we, bee o zy rteee Te, " wa " ra we ro 553 on Ee ad 4 wile Bree a4 oe hod i oy nae as 1% bon fy vied 4 bed, on in tem oe "cant ton Bs "OU wed gen a fate rt; tA. 7 Ct Fh we res, Sinn 23 ress steed ae aE ou Seve yee wy SLA a if i ie " es a ga Ce A fy ae neae - Gs v eel eh S% Se ge, EY gh ; in ry, TS bees oe as ae brood We i See as ote) HB bie wa OE x '. ea Goa ti hy Se ae one % ae Ly ' yer tect TEE, rss ae ae we won, ae % : eee ity , 4 SEE a0 is ae raat Ait : wD waco ae auras hee é t3 hi use bee it, ff nn rs gee. % a 43 fy £% wl, swe ao "4 a yg teed and £4 wo yore Stn fone _ Lae rsa neers eer on 'att -- thoes 0 oa ne a et, nee gt io ig C3 pon aA F% oo me fom oe a vrece yee bene "af asd hed fi md tg ie4 tier lin Eee i 5, ws, ne, ieee weg ca) £3 4% 4 os type ed " eo) sf ~ Saad yes rn devas bove ria Ce ase o3 6% there faa SS oat ws £ fy "neaty io "06, "ES ooh "ae i eA ee gy eB oe BD & % "hes % bo . ses : vs a he ro) o aot a 3) we ae oe ib Eas : 5 ee be, A fo ere Ieee oe £84 on eF we wee Shooe ce) bea we 'ned tA Sere raat 6% oth % 5. By ce o4 %, oe og n to Boge 68 an; oS i tg * ns *, viet a " £2 fe "nes tt #3 %B sor. 4% ee ; : ra a 2 LE, g & fe tek ted foe we ees = 6 B zm Be "oR gf ae oS va fe % % " as wy is re ao beat At 4 ad ; iy ' re Z oO us ' a 'i . ' irae . ' : he wee ogee. o 7% *% '¢ Feltion under Ariicis 22S of the Consiitviion of India is Aled prayin that in the circumstances stated in the affiidavé fHad therewith, the High Court may be pleased to issue an aporopriate writ, order or direction more nariicularly one in the nature of writ of Gertiorari, calling for all connected reoords relaling fo provisions of Sub-Sectians G) and (6) of Section 3 of the Andhra Pradesh Regularisation of Services of Contract Employees Act, O29 (act Na.d0 of 2023) in so far as axcluding the Vocational Junior Lecturers/petiioner for regularization and also G.O.Ms.No.114, Finance Depariment dated 21.10.2023 in so far as not extending the benefit of requianizalion in respect of Junior Lecturara (Yocational) working on Minimum Time Scale basis and in denying the regularization to the gseitioners who ans Juror Lecturers (Vocational) as Hlegal, improper, unjust, arblirary, irrational and violative of Articles 14, 16 ane 2) of the Constitution of india and further direct the respondents to requiarise the services of ihe petitioners as Junior Lecturers with effect from their initial dates of appointment with all consequential benefits including pay scales, seniority and other ernoluments, etc., before considering the cases of Coantract Lacturers. IA NG: 2 OF 2023 Pelion under Section 157 CPO is fied praying that in the PCUITIBIaNces Stated in the affidavit fled In support of the writ petition, the om High Gourt may be pleased to stay all further proceedings of G.O.Ms. No.1 14, Finance Department dated 21.10.2023, pending disposal of the Wit Petition No. 302173 of 2023, on the file of the Hon'ble High Court, IA NO: 2 OF 2034 Patiion under Section 151 OPC is fled praying that in the cycumstances slated in the affidavit filed in supportof the writ setition, the 47, er high Court may be gleased to suspend the Clreular O1.13.12.9023 in seo far "4 an mei ; ee "eee so ge £5 oe 8 es wm & 8 B ? £, a § 14 pe ' 3 44 oh eg af eaee. bees é: . gene . % vs pron L %. oA thy poses rs Soo i ee Sak ey he ' oe 'sed on on wapee, oe ig eee ify nner ead £4 fs . 4 6, or 4%, 4 % . i an © ne ye OB ad ae heed 86, $3 Mey 9 sy aoe " "A oe rs Wo Fe tig eS te ea oo eee Oe , id a fh ee ey 4 oA Be ' rd o of a ayer. : ne Soo. - £ ke ot, 'A ; bee " one SB, a wi % os QO goo oa "YE s "ot Senn Ch py votes a oe shy a ve oC ra + OM, 2 re, ye "Mr wy feb yal pom feet oSt we grew ve. aa a) thee, tee, gee we "ee ty eR 'or ae "4, ts a rr : y Bere be 4 Paar cose oy naeke rh grr eet eet, pes of Ke ry a "4 ¢ ry "Ts ues oon ion] heed vege ocd oo, () " yr ; on ods CF LA 4 Bane pen coord 'sel yr van' 4 Gs oo gor eee jee yet as at £4 es "het 75 "3 £2 "i %% BS te fe, ~~ Sh a GK ter re x See £5 ry ife bebe rt oh ey a es ry eee ae % bese qe. febee get oe Sen ff iE 7 a $5 . re, wee wen See 1% Up °F we Sece On 1G fe OM 5 looed 3 Pe os Be the oe. Le ve f good free. ee xn $4, Wi on rs nf ee * ath aS te? " sik. g 4 f* y he 6, an " Co oy, b2 iy pe nth ey dopo 'pee. ae oes GA ed ocbee {fo 0% 8 We at v4 *. , the , ae at me eek re, ye bees thy ae "Ke en wn" head Ld foes age Seve ts wer ee nates ok 4 ed tien a uo gen wer 74 > + ty on pr ° "we on the * it. ben ses pte weve, % a Pe ae ee wpe LY ops "kh OK ged - 5 wate, yea, Soe , Hy td FY "ey ', Ps i gS fd wae ' , Fa opt +3 oy Cony fs 4 i we bah oy ; x bea . co aed Frere a yee. fee, on 4 enn oe " . a a a Hy or om a a rn et get ey wm 33 . me SM CY IM gy fo A os ee ES a o Bm t> th Co dee "Gee bah beard i? "ss . as Sot 4S me" Lub Sh ® oan pay ny deed oak Ek rr i a eg ee ool we 0% ae ee. a 4 fe ' i ee ', ft fon, Sn mas i ho tie Rae on --c nn ae oe ed a bane we ve 'ne we ta 4 wong os bs ae be Ge OS. i Lt a ¢ sp % 4. 'ea. arene oy Sree i, agen a5] Poa fF i ry L. * 3 vgree. £F% e Sece ; ad ae ae aine ar3 ber rea a koee gr aaa rs 6s ay Ha fon Sear Seeed ehee bb. teat - w « as a3 ye wren, ne wren ws Eh ve "ag weeie oe £5 rad wreoen, fom ee wea novel A 3 a we gk tS 2 Ap fare ts ites ae h os i oe po i a Oa | ie Lt fy "aS hy $ fon 5 et a CP Resse ae we bees v8 "3 Ne ys pure re, CoE Pet ead Ss re att - pat whe ee: a. rs a ai @ Be G&G BY Cann orm fen "8 o ar nr i aan as OE peng 'my Be tt Sh 53 3 a | 65 rn a i) eo. ry foo, A Bom BG BOE we ed seh teed att Saat Osi yer where £ ' us and eo rs rn oman S ett Linemployee, Rfo. Vanihatinalll Post, Siddavatam Mandal, Kadapa District 7. LSail, Sfo Chant, Age 24 years, Oce:. Research Scholar, Rio 5- iA Bashireddypeta, Paddanuch Mandal). East Godayar & G.Mohan, Sio Manohar, Age 30 yaars, Ooo. Research Scholar, Rio 610-2, Pusapatirega (Mandal), Vizianagaram District. Le S.Rayarima, Sfo Balaraiu, Age 22 years, Qeo.. Research Scholar, Rio 2-144, Uoparapalll, Ananthapur Mandal & District. oooh me oS YViNarendra Kumar, So Narsaiah, Age 36 years, Oe. (Fost, Vilage, Mandal os a Research Scholar, Rfo 1-52, Reacher Prakasham District. Vt. Gh.Sa Krishna, Sfo Kondal Rao, Age 32 years, Occ. Research Sechoier, Rvo 2-74, Mupoavaram (Post), J Ponguru iMandal), Prakasham Cistrict. 12. PlSravari Kurner, Dfo Subba Rac, Age S32 years, Geo. iviandal, Krishna District. 43. Yhacenall Karthik Sal Ram, Sfo Srinivasa Rao, Qee. Patitionars AND 1. The State of Andhra Pradesh, Rep. by is Principal Secretary fo Government, Finance (HR-1), PLG & Policy Department, Secretariat, Velagaoudi, Guntur District, é. The Government of Andhra Pradesh, Rep. by Principal Secretary to Government, Higher Education Departrnant, Secretariat, Velagapucil, 3 3 ? No vas ne ¥ a - xed * ett < oy sya gk ys} rtcie & hs bee. a3 Fan dpe. "0 to aa sone io x we oe 7 % fone te ae, ibd Bod ye as Ser oe rg oF m% Ke Fae tem, A Sia gee a bebo , " yee oa os $4 3 vs "eter bitere wh Sie oy ras A : we Lee rapes % ff a tone "5 " ang 4 'ocd po gry Bee oe od eee ve agin, as eve on po oH capa th Sears ws tet % Son Ls 2 Lae 0% % be, Saat rgee 'eat F643 ei, fir pore need 8, seen pet ee te retow + a ¢ bend om ves en ve ie i hh tp hee ad ba a nm OF a oe me is: Va a5 Ried oer. Chg, as os the ae eo "we ep ; 'pets % . ify 7 td bees wee ES Seas Koew syed ae serene is 2 eh a beet : i fs ete ay ge te an, mL eb i ae 'ne ca a 7] con ree ee he tA be, "od 545 dees z o7 Cy . ws, Pee , ce i, fa om 2 co ty sy o ge ee hee Me BB GS Lad toot hee 6K ~ sheet ae hot if a bee "ins et pie es see 00 " een 88 LO 'd he 8 os a 2 Co hd > Z% cd & is gee eg " fo tee SP sebog "ae. "yy 5 'ng Son ro oS 5 eee my Ls on " rs 'nah $ we Gs mo " Ay 4 a woot eee ory } vheed bad Lf 3 See 'fi " "8 yo iy ", a es we fee "8 gry OR ioe ; bee os od oe % re es eg £5 "s fy the i. 6) ke 5 4 & nd g 8 "4 oe ft on Ee x fees tah. "fe , us 83 rhooh a3 3 enon, heed oS , 3 boos wh a 43) tapes vheed w& Ty ge yor oe Seen «3 wy £ % oe Ces ne be Bon wee, 6 be hy Le tn 3 fy ih 5 nf is Sod. . secs Pag id "oe a ote iy a" eB ao gO wm e % ¢ "% tn nfs wee oa 'ee a oy WE 6 8 & Boe & Me Li Oe 3 ey £% fe as % o wy Ch pats 4 wwe tA sae wait ge we "74 dan ed oh. t > a ve 5 ae beee 3 of, wh % vod . £0 Fee) i ed OB bee ee 1i3 op i 4 ifs f Z Cs we lye &, o oe 3 "e : oer 13h LFS / Gen ie & bs 'and ie Fa wo 3 2 Faas ta be as Vad Secs kee CS Soe eet oo od is 4 Psa ire, aed _ oe ze me ge FS heen oa sf on 4 we fs ; " 2g ® 6 basen 3 ts poten hr fa £3 e% 'adh hat ) Further declare that G.O. Me No. 114 dated 21.10.2085 is aise Hegal and arbitrary and therefore same is labile in be set a side. IANO: 1 OF 2023 Petition under Section 151 CPO is fied praying thal in the circumstances sisted in the affidavit fied In supgert of the writ petition, ihe High Court may be pleased fo suspend the operation of ihe imougned G.O.Ms.No.1i4 dated 24.70.2023, pending dispasal of the WINt Petition No. 20273 of 2023, on the fhe of the High Cour. The petifion coming on for hearing, upan perusing the Petition and : the afidavit fled in supsart thereof and the order of the High Court, dated OS.OL e624, 12.02. 2004, 23.02 2024, 22.03. 2024, 18.04 2024, 02.05.2084, as a ae OS.OF 2024, 30.07 2024, 10.08. 2084, 17.03.2089, 21.04 2025, 23.08 2028, ne 21.07 2085, TS OS 2025, 7&08. 2025 & 16.70.2025 made herein upon hearing the arguments of SriSrinivasa Rao Madiraju, Advocale for the Pationers, GP for Services | for Respondent No. i, GP for Services Hi for Respondent No.2: WRIT PETITION NO: SO397 OF 2023 Selves: 7. Vo Pedmanabha Reddy, S/o. V.krishna Raddy, Aged about 5% years, Gee. Junior Lecturer in Civ Engineering Technician, Government Jurnce College, Rayachotty, Annamayya District fo 2. A.Srinivas, S/o. A.Krishna Murthy, Aged about 88 years, Occ. Junior Lecturer in Medical Lab Technician, Government Junior College {Boys}, Oharmavarar, Satyasai District. K Sreanivasulu, S/o, KC. Fhimmanna, Ages abaut 59 years, Qee Calege, Kalyandurgam, Ananthapour (istict. oe 63% vi CE cel 7 7 eer. e. ete te gn of See roe a7 oe oe ' a wa ccs ' ¥% a Moy ae] : adh whewe a L, the a" sete C ; Lat ty a Sunde vet en oie oe erg, fet ad ee ae Wn OE Ws on et Us. ih Fash eet, nee oad os, bene vee i Some ee ole Root ns ° wR tof ee "ES fe ee ye 't He Secs A at 4 oo $% 63 ies bon [53 a i £% 'Gene 4% tem, her wees weber Mees, Soelee on 'Ae, nee eee ft ot rs the we @ tf a £% whoo, ie ttey % ed rat 3 Soe spn % a he o oA ae) vaeod en al batee, fs "re hot "pot 7 y ee ay bee iG eed fp 'Ae, ' 4, a ween "2 4 ws . ue 6G mH te fF & ie ts wer aoty peo ween ost ae Pal '4 a "a Song a ¢ ateen Ws sf iB afte bene, hen shpat ro) been. ran fy aes, Sone ad LA oe v4 er aS iS tA Ce ws ws. eee % Le fone eines a ae srere as forbes £4 ad thy fr een yer Pad 00, 'abe! £ 'ved b ~ ee her! &, 'eed we " A wo ad i es "4 o bee chet ES TY ged gg AE Wh Nd ae ee UA he wed a we Ce buh Fs Pe wih ie toeap! fo, fs aw , cae c% on ad poet irs er 'A ore chest *. Let a4 ws sepon, 3 Sepp a is ES yaa wwe <5) loved: ae "ot deed es wn tht hoc fae wath, a eed ed cheed aad "er er Paecsl ee he 1% 3 ae See, fast i % thas tong oe got ee ahs dh oe : eet a need e464, L atte 4 tt fee 2% Daan acs wy shot a5] Cad yo 3 0 rn ren ' £05 ue A ee) yetee hove "% % a Sead & pee ae Yt i pe eS Ge BS p ie eee Ke we ¢ og, ere aa ben, ort " dad ' " 0% % a 067 ef on oe re» 4 " tt a, D nese ' ee aA,, od ee fe oo a ¢% os vege las Ly em on "4 Soe ia £ een. ee beat th C4 hee Conde fete a tee th ie a * we ba o e¥7 deed * 'ad E a" fees 35 how, woh : pees Seteh hone pe 3 a . ras 5 feos gon Meet yee, vege ths 'gf yee onthe, chet seg ss seed! vheed yer oe Spee. ; th be 'bee. ee ve ect . tor oc i. ice an oy ws n pee Ws ened we Cd eyes my ao bie sored, ° poet Le ts eed bon Seer eve % es neee wy veer? od G ae vas Fe rast A om 3 ¢ 5 ¥ nbd 4 eg, % A we es Pea oo gee i ws he aD A on, wed woe "se yes Kooy Seems yest tot . Seco : , 'ee. ys cheat Ex : cea eee foce Bese ped " + ea Meee bow e $% 'aA hae on * vers of : th tte re. te nee feeee weres ny Aa 'A % Ndee rh, aed ° ty xe a Ow i nr an rs on™ oe my oe es on boon foe Thee Be 5 . fb ot er. 5 ee we an A 2 es ry $4 ts ry £3 ry thee Teese Pf aenee on . vt 3 Fae a . we os x ped Au, oe € viene baad bet ioe, £% : 6 peoet hoee 74 we trees, tthe eaeee ¢ ages oo $3. weg: a3 nef . % "4 ed KS ey Oh ES, ad Bised oy Soy a a3 i reg o See" e "b, once Gs webeoe sa fener tA Nv Nore ie x 3 \ & g res my we os rs VS $ t ie 33 oF ~ S : Y Ny "ge ee ge ' liprit io tO on aoe we ° w %& B 3 fo Eb "3 ~ : g x f excluding the Part Time Junior Lecturers AfocationalyPehtioners for requiangzation and also the G.O.Mse.No.114. Finance Oeparimert, dated 21.10.2022 so far as in not extending the benefit of regularization in respect of contract Junior Lecturers aniy and in denying the reguianzation fo the Petiieners who are Part Time Junior Lecturers (Vocational) as Hedal, improper, unjust, arbitrary, no rational and violation of Articies 14 & 18 of the Constitution of India and further direct the Respondents No.7] to 6 to reqularize the services of the Part Time Junior Lecturere prior to the Junior Lecturers appointed on contract basis with all consequential benelis including pay scales, Seniority and other emoluments etc. IA NO: 2 OF S023 Petition under Section 157 CPO is Hled oraying thet in the circuirestanioes stated in the afiidavit filed in support of the writ petition, the High Court may be pleased fo direct the Respondents No.i to 6 in reguiarize Une services of the Petitioners as Part Time Junior Lecturer (Vacational) as was done in case of regularization of the contract bsachers, forthwith, pending disposal of the Writ Petition No. 30387 of 2023, an the We of the High Court. IA NG: 3 OF 2023 Fetion under Section 191 CPC is fled oraying that in the cyoumsiances stated in the affidavit fled In sumport of the writ petition, the High Courl may be sleasad fo direct the Respondents No.1 to 6 not fo Hi up ine regular vacancies in which the Pellioners are working as Part-Time Lecturers for the last more than 20 years, forthwith, pending disposal of the Writ Petition No.d039% of 2023, on the Mle of the High Court. The petifion coming on for hearing, upean perusing the Petition and the affidavit Hed in support thereof and the order of the usp Gaur, dated oe Bi hs "gece rb A ti a es . . we fp BO a on beh a2 - "4 ae . . a" 4 Pa ry, ta OE Th. hen a Son, rn ath rf Sea. we Son. ron i ge ae clown 4 ee i H gn Ks meaty ont bone, 6 va ae A pis set ee Ke ret ta a the 5 oo oe a the x. Sees eS me es % Yano 3 "ry $3 ae £ oe "4 4 ny %& tee we Lik ft oo, oh igh ¢ " 4 ied heed bese pe Os ood ot 33 uf fee eheee 5c eee tba oe, took whee, hee "3 r fees ay a ra bade oi Fae a *, , 43 mm : Gaon oe a FA . Z wiht a rs at os ee gn e is oa i as Ok we 67 few. a ree a fe Sees Feed Lf ng spot fewe Fae oe on e ber "y teats fg pans "gece ae da % boon ware wee i be. S57 Parers ¢ neces "ts, 7" i a eee? at Pou, ae Jove. of + y : food hon Se caeet ra, As ge ben ogee ee ers a whose H "s Mees ge ge 4 ey y werd ned wy oe be ¢ nace ms "eer whee "oy, von t vay GF 4 gen ' : ee ae 5%, 4, fees SB ek? Ps nn Pri wh feee go oe ry ve. ES vs * Sg BE G. " & Be re a, FRB oe eS , 423 ° we ty 1% re #% Lo ween fas a Ah 7 fe Oe ine ee teehee fy ¢ it as ep hee "oe 0% 3 ne Ot "pr, o3 pores re bet oh go weet aed {4 an ran a tebee LS ee . dove ed . gn 7 bbe tows gy ang i et, eG ~n «& ots £f4 7% oa g ee "oe, oe nee wee Lata SLA <4 . bere ager Le kts wit oon 6g £4 tapes nn Li f% er, $n " Ke Boon. % 'nee & "net won eee Cece Ki tte Ma to om eG seen Lp Us Soo. . Jud mo bed hen . ooo id ECD Fe ae Se ' iy oe wah ie 4 A ry 3 '4 oie v8 t ow Bog 6% e ii ar Or es oo ey yO ae "ie £3 be LE 4 ran ar. rg os, we ne e ie weet ras rier ee a; ee eee ¥ eee, ' aa wag? . ' joes net vote CS Foi " feoe aA ett Pras 6.07 4 bee '2 od A A a we ioe - oA f an epee Sue Le us a8 nf, hy « Pree ve Seow ps, wa seoee oy, be he ces Te SS Bon Ee Be mw we a & om, a, we Sodinae bee Z "4 a £% eg) £4 xs geen: w a ill 6. PGE : wd pe 1" £54 i. oe "y a ge - ifs po aad pee "eee ota on eee pn a6 hens, we ish we "i Fae peed ne Son bene wenn rag eet wt w ers boa i BS rea deer uo Og oe em EE ae ay Ree a booe ie Scot ay ae 4 a % oF we aa Fest ie ay WRIT PETIT we thor. a ans ae Bope OO Ee a . a as a @ Oo ane oe th ": . oe Panel re * '. The State of Andhra Pradesh, Rep by Chiei Secretary fo Government of Andhra Pradesh, Secretariat Bulidings, Velagapuh, Atnaravathi, Guntur District Andhra Pradesh. "se, 2 The State of Andhra Pradesh, Rep by its Secretary fo Government, legal and Lengisiaive Affairs and Justice, Law Deparinent Secretariat Bulidings, Velagapgudi, Armearavathi, Guntur Oisine Andhra Pradesh. The State of Andhra Praciesh, Rep by Hs Principal Secretary, {F Department of ( & P} Finance and Planning, Secretariat Buildings, Velagapudi, Respondents Petition under Anicie 226 of the Consttutien of Inca is Hied praying that in the circumstances stated in the affidavit fled therewith, the High Court may be pleased to issue @ writ, order or direction rnore particularly ane in the nature of WRIT OF MANDAMUS Declaring the Section 3 of Chapter!) of Andhra Pradesh Regularisation of services of Contract mmginyees Act S023 (Act 30 of 2025), Dated. 20.10.2023, Is Null and Void, Witra vires, Unconstitutional, without Legislative cornpetence and violative of Articles 14, 16, 21 of Constitution of Indie and Set a asicle the same and iso declare the G.O.Msa No.114, Dated. 21.10.2023 issued by the 3° respondent is Hegel, arbirary and set a side the same and Consequently cect the respondents not to regularize the services of the contract emipioyees pursuant to the above Act 30 of 2023 and G.O.Ms No.114, iA NO: 2 OF 2025 Fatiion under Sention 157 OPC is fled graying that in the circumstances stated in the afficavit Med In sumpert of the writ pelition, the wd gk, > 4 Y ? HO - . eS Fag g heer "9%, "5 - o ti a Ione, " . " a " Sen " Sine Bes roe) Puy 'nyt whens posse boo ro) Se tS hee, oe Seve oS net go tt Se ane em net St , oo getey be Jeee oag v . $58 vs 'neg, bea te S Seed ene weg. remy 'owe Lend 4 s, wed 'eeu, FA Pe ver or, fat oe wet bore ee; a my ea ag not oon See i. or i as ry wii oe . ae whee, tony me 4 rs ' tyne % fy a £% oe whe " ny A oa "4 yor Hs z oe wget ED sy gO . ee Be eke ne te nee head roe ne iy eee 4% a 5 foee we y if 2 oo ay he my Ey % fe G we Be fs 4 hh £3 (3 Oh B43 ted ge we ey bt ard riers as +. cheek cg aad ° Sve. mal " tas 's gfe 'ts '" tom B gow up & go im begs fe Gh eG Seok 42% ope weet £3 on 3 f ope os oe me cs a3 7 aang a a : S AN & & = ae es es o 4 3 O AS i ae e oF x & oh. me a 5 i 4 *y "5 F ab SOE wm ben ~ -. od a et GS mene eb a us bese on, on oe oa Sy a StS 05 0 Sg Ls £7 4 we OA " Fae ww ny io "pees is a a one 52 sy Seve oF ee ay ra my Soe at a wrap te tb es Ch, cet Sedire 4 . ; ; i. a a a0 " Se Sh a rr ar oR i aos cs ha a gr gett, Pass' wae ee me oooh Sed Ls $eoe B35 Es boot Sood eee x "Le heoe vote HS Ne vom Lape z Rot \ 4 feeb ~ 7 a 4 oe ae ce <3 [oi a a9) a ad Pid fy eet hee A ep eg Pg ae i So oD BB OM OE i Hy a <a a © a oo ore pa wey a Ae ae ne co, Re £4 ' ey Se ol ed Sad how ae oe pr 5] ue Bae it eb tad eed baad ry ory ond vaedh gen eh . "fs ae a o howe tH he of fs CC Sea hee me A re, 5 ; o ae OE it? fee a is ea SE beihoe bee A, ", - sete. eee eed £ i oad re. s: senee Ry ed ry a ne re ss i, Doe ERO Oe OE tz on, ee a . - one won Fs $3 he " ed 27 43 Sees re, feres ee. ae foeed "e ae 2 rg £55 oe we < x ty xo . 2 Shs ; af £5 re44 an Sere - ace net +s en ¢ $y a Sone * 4 as wae en, deer i >. bees hy pe wep nn ERE ag rr or; a re) ae ns Pe oe ot chee wee oa , * "Cs oe er oe re PG on 4 a tna, ie on $$] re al uae nag ae oa on on eR } u " ae S rS » BAG OVE Aja eswara R es ver Cyeary Re ey t n < © mM 5 fee 4 zt ; a a sr "5 See an no oar * recs, ws banat " . wey ny ' A hand re Os 9 ee wed es Gh wie Ag 7 a ed 5 pm a » £8 and oe Sy, ie m £@ 6B BOA we 2 wow me RE mS ee, ae Oo 8 & . . © 6 me Geb gs 'Be we 3 © BB o re ¥ ri ry Y 8 "f Parvathi Sn 4 4 is a ots . 'wade SS Fy nt a od benee io f se " nr, ocr a, Z sting! aS [04 - hee Bane Bae Ld t 3 } WRIT PETITION NO: et Rat font enh ened, 13 Folia Vankata Gap Krishna, S/o Late China Satyanarayana, Aged about OF years, Dee. Junior Lecturer, Government Junior College, SBailipeta, Parvathiouram Manyam [istrict Narigvedd! L. T Murali Manohar, Sfo KR. Rarna Rac, Agee about 52 years, Ooo. Junior Lecturer, C.KM Government Junior College, Nelimaria, Visianagaram District Fall Dhaananieaya Naidu, S/o Sreeramulu, Aged about 59 years, Oce. Jurtor Lecturer, CLKM Government Junior College, Nelimaria, Vigianagaram District Kalla Govinda Rao, Sfo K. Ramu Naidu, Aged about SP years, Occ. Junior Lecturer, Government Junior Collage, Srungavaranukots, Vizianagaram District o.V.Sanyasi Rao, So Late S. Narayanappala Naidu, Aged about 55 years, Occ. Junior Lecturer, Government Junior College, Gajapathinagaram, Vizianagaram Distric MSS. Varma, Slo Bangar Raju, Aged about 59 years, Gee. Junior Lecturer, Government Junior College, Paderu, Aldi oiharama Ran District BH. V =e ofo BE. Samel John. Aged about SY years, Occ. Junior Lecturer, Government Jurdor College (8), Sacfiri ar Seiya Sal District cunkara Venkata Ramana, S/o S. Appala Naidu, Aged about $5 years, Ooo. Senior Instructor, Government Junier College, Gajapathinagaram, Mianegeran Custict P. Siva Sankara Reddy, Sfo P. Rama Krishna Reddy, Aged about 53 years, Occ. Serer Instructor, Government Junior College, Fetitioners JAND . "Spey : potty Ded "4 heat £3 sere gL Ey Seedce i nodose ed beat £ "3 te ORS hadew, oe fader x oa of me re ae el Leet a peer itt eA ood ' ered eed 1 passe £%5 viene bot elec? 4 ae ae on 3 we HS an ig cheat Be o j ES ool ty wy Get us we 'bee. fone . a bed £%4 fi 4 es Le i we wh "sy choos fore deer. sheet Z ; " cid Ch jercg tatoe ' 3 hay 1% bad mm & rz fe $0 bee aS Sah 9 ¢ pee fi bead oy . mh, gen ne, anne Lo Shoe base yet ale 's . res theo oo and a USP gut hae wg ye eh rs 2 rn a rh) a or © a Oe i, hor ood 07 Ch. ian Led os "ge yacbes x wooed "4 e hod fe. 6 & O ® Se BE Fy a ee 4 4 Sone caeges ber sy Wo to me Uy kt " MR ee Be OD te ket rere ed. ri) eet pion i a fore Lh ¢ oO bree $1 fi of boove 3 & Respondants es) vinx MB AR oy : * y es i Se ry Nh is: and 7 of the Constitulion of india and sef aside the same and samsequenily direct the Respondents No. 1 to § to regularize the services of the Peffioners who are working as Part Time Junior Lecturers Vocational, Serior Instructors prior fo the Junfar Lecturers appointed on contract basis with all consequential benefits including pay scales Seniority and offer ermolumenis afc. iA NO: TOF 2025 Fetifion under Semion 157 CPC is fled praying that in the circumetances staied in the affidavit Hed in support of the writ petition, the High Court may be pleased to direct ihe Respondents No 4 to 6 not fo Hi up the regular vacancies in which the Petitioners are working as Part Time Junior Lecturers Vocational and Senior instructors in their respective oMieges, pending disposal of the Writ Petition No.335038 of 2023. on the fle of fhe High Court JA NO: 2 OF 2033 c¥cumstances stated in the affidavit fled in support of the writ petition, the High Court ray be sleasad to stay of all further proceedings in pursuance af Act SO of 2025 and G.O.Ms.No14 Finance Department, dated regularization of Contract Junior Lecturers, pencing disposal of the Writ Pelion No. S3038 of 2023, on the fle of the High The petificon coming on for hegring, upon perusing the Petitian and ihe affidavit Hed in support thereaf and the order of the High Court order Gated 20.12.2025, O8.07.2084, 12.02.2084, 83.02.2024, 22.05. 2024, 18.04 2084, 02.06. 2084, OB.O7 2024, 20.07 2024, 10.09.2084, 17.08.2085, Herein and upon hearing the argurnanis of Sr Taddi Nageswara Rao, Advocate for the Petitioners, Government Pleader for Services ~ | and the ws 2 x i Be y ws 6% i £ of pas es tft wae be t 4 ao, ween cae a oy ee. Baan Pa om ae 1% om. gn . ', $ ', ve we , rs eae. tnt tos 120, a4 % cathe cloteey EG il, wh ised Th. rn won, gn uns OP gone on Sano. ot aan hee ri £ By a ton ison rai wn ON ot aS Ke 3 ce tS "eas 4, bee Peony, pe, eoeee, Z seo 4 $ "he, ate 8% 4 7 oe La whee tee ws a tis o ot 'he c4$) ee "Ss we os $4 ae " ag w Sten "Sip he Ys ee. we on ae aeod" See es won e "a we eo b 0 Bm a ow QW faa iy a 63 ° Bey : ye wy @ me F£ CH ee he : its Wn hay ed aaa WB ie we "e ee ae eS we om eee gC % sf By ae Paha, bee, ra yor +) L ert, rors ots, aay 331 oe gore 'heat tet, ho L% raeer Xs 'ea oe fo th oo apt pity, whee, bee Gad 7% tse ws oe re vepea. be. { id £3 " "es im ey "edt oon, "en Le plea. ES anooe a £7 ee ae Ske a) ? a 4 ahs Lo a '3 ' "cag es as ws we Fog "3 + A an Ly eee Pres 4 483 fren, . HE te ed " G&G of & yO a" oe 5% a toed whee ad a o "h. i roe) . Gy teen aa Fey oe ies se a a ied ft on ee " ease oe hae, _ es bee. be oie . ge pone mn ae% none ps wee i ced on ' a rh varah Fagg : bad ee ue . <e my " £3 w " aes whee Fs rm ae bb eed best pad tp TRA ot nn fe ry 43 peed a TAS a4 . head hr' " ca aNd ft ae fear "on, 'ee pag a oA wehesy hoe see tht $4 bees iss Lhe. fs ae ALS wm Pe ee. Lo te fete nL weg a hea ws ee cine Yewe oon a thon LE, 5 deve £03 a] ew he. fy teeet SS boos 4 a , wome vote felon Om as yo wnene Babee es aw beet vege 64 a wet as : ie ¢ my oO 2 foes th A oy i et ty its fod. Z nook pores ead ted "pen, vreees f fa eee saoed 43 gre (3 ws a a) eee Fn a ats 2 ge oe $4 $4 nA te a nn aad , a AS oy we BY Be Pec aT Vn fF he rom 'ne eA oe lees . ne he tone 's 'on 7 op See EL tL den 4. "4 4 Ga "3 Fei, eo, mf if ore we OEY ay ad ae Bw a2 the wm A rn n/a i, a ae 7 . of tr fy le bow . ee he Fi 40 Fa ten She he beer y ap 4 4 , % 2" hoa eo oe % fee Sere ov ue E54 id £% tse yas oa} tat we z, a és veer a" oe Aned ~ at 4 x 4 i os OM ty ky me TR eG i bs Mee Ee : BESS 4 % i 8 ty fo a f Swe Ge a Ne é ¥ AS PO Qa ie oH Ga ¥ i. 4 ay Wi a : Ee ¢ 3 a ee nie xn 4 vey Ge 2 2 oe a a a a fi "ft oy ww id lone . ' oy Bs ee] a wn aS on Fo - 3 a Nebo a " reece con eroead pe " Wes bd 5, a 7] om, ho 'yey . One, a oe. Cee 8 » & Bee Be B 2 ae ve AY ' ee OT oe . Soe ; ee f ifs eC sed C4 C% toot % pe to roe WA ioe % aes ve ea we free ys ae an : i he rite, if att ofee Sh is us ahs ea "Eg S31 i P -o . ; Wee . z ; ' md poses ; Vee eee , bee ae Soe. love ny Oy eee i x . 33) a. 4 its am tees thee pean Me : 8 yy WRIT PETITION NO . Hi & x ¥ % y io & Selween: ; t . eXeed er aes N Neat ey WAS Le Re £ any wit SREL ¥ i ane Aa os 8 Or. Working as Assistant Professor, 0.9.5. Depariment Acharya immacd) Satish Kurnar, Sfo. U.Nerasimha Rao, Age 48 years, 'cues oeey Rg Nagariuna University, Negarune Nagar, Guniy-Sae510 P Yugandhar Reddy, S/o. P_Satyanarayana, Age 3? years, Working 4 Ret ras ag Assistant Professor, C.S.E. Department, Acharya Nagariuna University, Nagarjuna Nagar, Guntur-822570 WO, Orig. Prathibha, Wo. Prof.G.v/ Ohalam, Age 39 years Working as Agsistant Professor, E.0.£. Department, Acharya Nagariuna University, Nagariuna Nagar, Guntur-S2e510 VW. OraAkhie Jhon Daviuri, Wo. OD Samuel Jhan, Age 39 years, Yorsing as Assistant Professor, E.CLE. Depariment, Acharya Nagarjuna University, Negariuna Nagar, Guriur-S22810 42. On Dhana Lakshimd, Wro.P.Neme Sundara Rao, Age 41 years, Working as Assistant Professor, E.CLE. Department, Acharya Nagarjuna University, Nagarjuna Nagar, Guntur-S22570 13. OrnCh Duma Sankar Wo ChV.S.S.frasad, Age 35 years, Working as Assistant Professor, E.C.E. Oeparirnent, Acharya Nagaruna University, Naganune Nagar, Guntur-S2ssio V4 Orbo.Naga Kishore, Wo. Bhavanam Anfaneya Reddy, Age oF years, Working as Assistant Professor, E.C.E. Deparment Acharya Nagarjuna University, Nagariuna Nagar, Guntur-Se2510 18. Drk.lakshmi Bhavani, Wo. K Babu Rao, Age 3 a hoes years, Working as Assistant Professor, E.C.E. Department, Acharya Nagariuna Uriversity, Nagarjuna Nagar, Guntur-Ss2si10 18. Or.K.S.Rajasekhar, S/o. K. Gandhi, Age 40 years, Working as Agsisiant Profeasar, ELCLE. "ee Acharya Nagarune University, Nagarjuna Nagar, Guntur-S228 seen: © 2 x 'aoN * x N = Ae Nw ~ gee ee es os Sow Bs Sak. & an Rane Ran fy oy Xe 2 fe Se ~~ > ant rey Yt "4 FON cor ry q yond ers > ~ sees % UPhS 253 xt i 3S. K Sreedevi, Wo. KJaynal, Age 44 years, Working as Assistant Professar, Mecharucal Department, Acharya Nagariuna University, Nagariuna Nagar, Guntur-522510 ok ef, OR Viaye Frakash, S/o. R.Papa Rae, Age 26 year B Vorsing as Assistant Professor, Mechanical Department, Acharya Nagarjuna University, Nagarjuna Negaer, Guntur-822570 28. Dr. Suseela, Wie. T.Krishna Mohan Das, Age 42 year $3 Working as Assistant Professor, Mechanical Department, Acharya Nagarjuna University, Nagariuna Nagar, Guntur-522570 29. Or TA Pradeep Kurnar, S/o. Lakshiri Narasimha Rao, Age 54 years, Working as Assistant Professor, Science and Nurmanities (Mathematics) Department, Acharya Nagaruna University, Nagariuna Nagar, Guntur-822510 30. Dra V Radhika, Sfo. ARama Rac, Age 47 years, Working 8 as Assistant Frofeasor, Science and Numanities {Mathematics} Depariment, Acharya Nagarjuna University, Nagarjuna Nagar, Guntur-SS2810 Sad On. Ramya Prasanthi, Wo. M.Satyanarayana, Age 39 years, Working as Assistant Professor, Science and Humanities Be. Dry Sunegetha, Vio. Y Sarnbasiva Rao, Age §1 years, Working as Assistant Professor, Science and Humanities (English) Deparment, Acharya Nagaruna University, Nagarhuna Nagar, Ysuriur-S295 10 Aagsisiant Professor, Science and Humanities (English) Department, Acharya Nagariuna University, Nagariuna Nagar, Guntur-S22810 Wroarki . , te, tree af Crees rb Fy OSs ra Seve *s 1G ie) hd oe "fr ve "se Sone oR OE i ome a) ote £3 on vein, ie gen Lat A rn, on "yes Soe ae Lead oy oe Sant Go j ery m bona y in heen, £ aeres a3 rh on? "eet tye ay £%4 % S¥a ty ea a gene gene aed oe * Lowe 0 Fey ee) yee oe £94 ce rad sent ay "all Jere in wot £3 ¢ Os "ES noe, fad ty hen or a2 pers so Ono) fs a er an sa i be UB fat og, s 8 £ & Boe ' a re ee * as 4 wee love Reced ¢ he wt rr iy os wh bere yp ee et et £3 porn a] eceee caper Seder ws ger ad Ft we ane oe seed ¢ i% ss Se ke vot eed aa fom nate rect a +4 a va nin me tS oy we o. ia rr et fF Oe Wl oH My ¢h Co: rd a re oe se See Ct a 4a a. a" pe a an ie ee - we oo oa se uw & eo F a | oe ca [eae cod oe, i ° oe es is) ; aoe opens a ae wy [Fg gee gS i a a dood ; ee GG % er Le wot « fen , AR vigftne tree vet wae. OL ee Seer iS ane Som a or a f es fase oe fy ; weg er) fh . e % e bon Se ra 'ope hud a dove "et bon i aa r ag rane 84 ane. +! M, sarees Wed ? art * Ee a - Sdd bb, es Ga yes vn YB i 'A bere epee Fad U5 thewe ms 7 om ae 4 Sd j an a 4h 84 oy " mm cd Se rae oh, 5 nn: ans we fe SC pr on an; rn a 12 5 tipon freee, 43 ey & 7 a LG ras os feve esl ie ~ fea a a % ane £3 ¥ gt. ober taeew Nese oa Ls ony cae . oy ge eo, + 56s) on vont Shean on "on s $3 the oft ten te $osey a as Lat a poore, ad veep, St Yee Seow eae we Senn, t 0% free saved wo % a bere fee Oo 138 n fi foe Sen a ms whe: eet £4 my a ey a aoe iY en nn i; @ & . Fe pe ty Ws Bd wet yy we £ bebe tance rey, C4 ot tia ge Be, bon % 7 . bon wo wm reece Sen 'tm, Es ten, "lore, 557 tf} % eee? . Seve A Fes Gs . pee - ne ; 4 g ch, oF wey vah | iee a 4 tes wn ihe A On a w won he ban % 7 2 fee Spoor ss Peet Ok We ves ¥ " ee : Seon, pies Sede eae ee S ze Sd. Hee oe in w*% wee 'ene bea gree HG ff . bees ee ere Mines he, aon as . seats ee "Kh * 7) me : a ttn 'eee Lee eee don "yee ed se ier 7 woot if vor bere "opey ee, 4 wt oy E ' 4, wee ewes P in % f pa "a % toe ' t: pane » re, i a * roe, inn ee 5 a SS ja Gs i rr oo "% ; £ eee. ¢ Wo, eeinp f * on ¢ Ay tewe Mee 2 en Pd pa A Rs , tb jf oe ow, 8 fo OS 2 th 'Sm «a Oh. x hy Eo oeond os C4 i 06 sy es Seve Va 3) a sae ion Ory £3 Le rs ae wae wy sgene svet 3 ' ee, ig fee LA as x. on us wits & '° ote pot : Sean ge a pot £ x 4S 2 Loe fy vere a oe wet wn seh me £S ; oo : Le 6] 3 ted A Of nn: rs a 2 G She ae MM OT ef z, i 7, ~ a ee iy i A en, x aoe % " bend ar po .* vod oS wn, wy ih os af £3 Ca Big By eh at po ~ fees rn nn or ft "0 "ged m . os : . % fers & 3 pm fe Aw Mok oe 2B << @ 6. € Bo a @ a te oe eo 8 & Bs & Yahee ad. ret yon ? ', 7 Z. wy, - : : Ate, fs wen it '% Fn & oh Led i" a os ay aa OY <p "g a2. wanakeraju Vaya Kishore, Sia. Diwakar Nanaia Raiu Age 3? years, Werking as Assistant Professar, ANU College of Pharmaceutical Sciences, Acharya Nagarluna Universily, Naganune Nagar, Guntur-S22510 AS. Or D Srinivasa Rao, S/o. D Sambasiva Rao, Age 44 years Working as Assistant Professor, ANU College of Sciences (Biotechnology), Acharya Nagariuna University, Nagarjuna Nagar, ag NViaya Sree, WoN Jeeva Ratnam, Age 41 years, Working as Assistant Frofeasar, ANU © College of Sciences (Biotechnology), Acharya Nagariuna University, Nagariuna Nagar, Guntur-822510 45. Dy Gridar, si Chenchatah, Age 42 years, Working as Assisiant Professar, ANU College of Science (Nanotechnology), Acharya Nagarjuna University, Naganuna Nagar, Gurrty-Se2510 re 48. UrsSyam Sundar Majety, Sfo Sambasiva Rac, Age 39 years, Working as Assistant Professor, ANU College of Sciences (Nanctechnology}, Acharya Nagariuna University, Nagariuna Nagar, fauntur-S22510 Ay. Lr Basavaish Chandu, Sfo.Nagabhushanam, Age 40 years, Working as Assistant Professor, ANU College of Sciences (Nanotechnology), Acharya Nagarjuna University, Nagariuna Nagar, GuntirS22510 48, DrViArarendra Babu. SvoVi Vitel Rao, Age 4 5 years, Working as Assistant Professor, ANU College of Sciences (Mathematics), Acharya Nagarjuna University, Nagariuna Nagar, Guryity-S22S5 10 49. OrRaina Kishore Namburu, S/o.Prabhakar Reo, Age 4? years, Working as Assistant Professor, Daparimant of Commerce ifs MG & ted G oA £3 MS % & yy we Ped # g Ray "wn pew "ene, ts a co a bod heel! % e uth Fe orn. Paes a ponrg, > ae & ne oe Hoot "yon tA raghe wb a3 _ en 5 mn Sob dove Sear it, £5 sober and a hug 4 fing ae eee ts BO @ srs "i a a "et me ge a A PE ge we ie pee rood & ry et ie 4 a fee "ie sped i Co £64 " oh ad Pa Z 5 'hee, Lech Aas fe Ae 54 ete,, - on eed Sebel ve ie yok oye oP £3 1% w £3 Aen "ay a2 % yee nb ee ore ' Sone a ae gee "- - , i 4% oh "as ' ay oe i atm $y, pe rn Fa A, EE ge ba igh 7 a fe yan a "sm a % . "ieee Be . m 7 fee G. a ° eo F B pr a rr' ne ae me so ft SR oy! bec 'fh mh Ay mM ¢ So ko ee rs pe B aa GG €3 bbe ts be i OS me gy, EG e 4 is cat aaal Mg a te wate, «7 if % on be . i , A $i, Sede ° itt en oy Z, ' took 05 ws be ind Ge ae om fem oy g .¥3 bene es ae ors 4, ray tg mn "Ey rn: oan 0% vrete a a on s See ey a he wen fe gn 5 £ Z oe ¢ 5h +e 2 or ' an 4 a % ', . 3 ben bn AEG a ge "a3 £3 ee ge 3 BS we "3 pe hee oo LS gy ome, ¢ 523 ae 'a "eve om Be tye pen a es ' hee *, A reed , es Ld boot % anh ms vs 2 rat 00) pen on Se . de 4. we. " Es 'eee wares a wa eae "94 E% 48% a Nosh oH oy test hee SP ined RS nee BA C9 SE Cs fece 53 rn nt % ans neo ss an ares. ye Soh eS ge EO wm wo Vie oa] in tan ° . sone, win oy teed oy Ss cS bebe. a4 ee ety t$4 pee bee book con Seehe. ba Co ne he nd pe ie bee "ee ae, iis ce ns a net 1 Me et " ge oath Bathe whee. Aen $s fe a Wiss 6S 44 bon Seee Page i" pen ee rm fee neeee oo we fh, wded 4 rs a, rs Spa aS wee C % Fe oo th 4 % on we we " Pre iy ee oa ay wS "yen vagenr cs took ye tee eee peor ah - "i cd % Sa o%, % ed on ned 4 Be ge one id a od ee yas ea . ead os don io ee ber, b% nt tee. 6 oe fall "4 Mend we £5 "4 2 ea a at ae fs on eo iy on oA o £05 sey vege OS ae Lat oe bean, Pog San, tn 3 wn, | KE ve oat ae hey He 1 " on om A 5 os on es _ es we orm z Se ee po So ea a an nt nn, (Mee cod , as 43 ved Kod wis hedee, eh, God aad bene phot 56 ead at wd ye 4, ane sh ad wig teat we 5 ae soot 4% a i noes ts ee i lee fore oy reed yer er, "eH wehion e Dhyne ween "at 'aed cod its 'nape 3 pe prey Son 6% a ce oe ie we tA 6h ome bon were he $ a ben See nee hove. Lb. } % cool bas 6 oy ps ts Ad we dood ae] fark. od es od th ad Ci os tt Be bons wee pom ae : a is of gh a my © 2 2 8 & vw & BE es . Ke Sowe aye? bons oh ee me ad week us ag ip i Fas td Fae Z te 3 as nee cae) £902 ont a ws vogee nd ron nt) hen i) vaet be fe te a Po Oty 4 i a en ae or a nn £ a OD oh ote Gy tae ey ae pan 7'? 3 th OE + I @ a ; A (i, rr on) nr aA a a on oo we Ubon oD tone ay ° Eg be ee en tee & re) ee ats a bud Sun & ne gui OZ qui of Saas Ne) a Para « x yr : ore wet ar iy & mW gap h S ; a 3 4 8 . heh *. ¥ Hon under Ari y a my nig & Q ne Q a ih 8 a Q 5 Not g ry x . cS ¥ N re & se) a 043 wee pga rt 4 Pradesh Re 3 { diferentiy and mot treating thelr appointments as substantive in nature meniie of subjecting them io selection oroosss before duly consthuiad selection commmiltess as disgal. arhirary, disnriminatary and in violation of Armicies 14, 16, 27 and 30Q/A4} of Constitution of india and consequently ceaclare that the pelfioners are entitled for regularization of their services either treating them on par with contractual einpinyeeas working in § ot soverriment departments or on the basis of their appoinimernts made on substantive basis with all cansequantial attendant benefits in the interest of justice, IA NO: TOF 2033 that in the cirournelarices stated in the affidavit fled therewith, the High iaurt may be pleased to issue Interim Directinn directing the Respandents fo continue the sarvioss of the petitioners in the faculties in whish they are NOrkKINg under fhe respondents, pending aispasal of the above WP No 33224 af 2088, an the fie of the High Court, IA NO: 2 OF 2025 Felition under Section 181 CPO is fled praying fhat in the crcumetanoes stgted in the affidavit Hed in support of the writ pelition, the righ Court may be pleased fo issue interim Directian directing the Respondents not fo finalise the recrultments to the extent of the posifions of the pefiioners notified In Recruitment Notification dt.O1.0.2023, pencing disposal of the WUP_No O3224 of 2023, on the file of the High Court. The petition coming on for hearing, upon perusing the Feltion and the affidavit {ted In support thereat and the order of the ns veut dated O8.07 2084, 30.07.2004. re acs VF OS. 20285, 21.04. 2025, 23.06.8028, hearing the arguments of Smt Santhi Sree representing SRILP V RAMANA . s y = N a¥e Rohan Ac » WRIT PETITION NO: 3 ~ go a ec) My yy Oey ~ my w NS i na ps age: as fs yk ~ * oe ae pe Ry z 3 Ni cory : he A a 4 ast oy eran csurtur Oisirict Miucy Sakunda, Wo Madhu Babu, aged about S4 years, Ocx. Junior Cecturer In Sericuifure, Rio Filet No.iG4, Amrutha Sai Apartment, Teachers Colony, Padi Road, Darsi, Frakasam Oisirict Pehtionersa AND The State of Andhra Pracesh, Rep. by fis Pri. Secrefary, Finance The Slate of Andhra Pradesh, Rep. by is Pr. Secretary to the Govt, school Education, Secretariat Bulldings, Velagapucl, Amaravall, Gurtur Olstrict. The Comrmuasioner of intermediate Education, Andhra Pradesh. The Regional Joint Director, Infarmeciate meucaton, Guntur, The Principal, Government Junior Collage (Girls), Chirala, Prakasam Disticl now Rapatla District. The Principal SRR and CVR Govt. Junier College, Viayawada, Prisha Districl, Now NTR District. The Principal, Govt, Juniar Callege, Vinukonda, Guntur District, New Painadu District. Yhe Principal, Govt. Junior College, Darsi, Prakasam District, Nospondents Sy RN "at a i Sree 4 teh wees fe a pein ere ee 7 asd fen bon os SA we +33 5 Fane a be thf ae ifs ft ah) te "oo at ra Seco te a - on. aor, ro ay ay oH or "3 ae ae oS Py ne ocd ae pn ons 2 Son. 5 ek veyed y S SG Boa beter, ay n sigee "2 $66 fee SEA wn pe be cone res Lee 7 ye oe "4 " fee Ly na} chert "ed $04, et, £55 7 ver Yipee be bee ee a a Sab eee Ay) yee. 4 f" ore aap cqeee Awe cs ; Oy y Mee a bodoe "7% : steed A SbF "here ese feat ee reece fea' ed yor seers bet An tes sou a " gr cS¢) ' ae ; ge % Fe esred fees ik Ld see ee teed Bee KA e% $93 £3 ht oe" wS ite sed 'Gok pone, Zs we gm Fa 48 er A tee teed. * Za chee a feed By b Jove ib. ree See hee ben oe wm oon aK bed fs 4 it' Lo oS py eee Seen. vows wee wt woke "eS eels woe. 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'bd be 8S 3 6 @ Ge ee os a eA "s LA a "% Sh z bece % vite 4 oA Se 2 Bod bed on ao £2 ks eg a Es ee is ange ae oo 3 oo) re] toe ue Kb id wn oy wy 3 of), A ae oe we thee oo od we Hi or a ; - web wp EY yor End w seed fs a ; "x3 ws Dedoe tye gees rm m . fn aa Fe Sn Ea ae at th 2% . pA Be a ay bid Soo Seaad on me ac ; ocd '3 ' re . Ch Ps £5 rs eh os ee ; ok 0 mB ae a os moe ca cia] bare ad 7 ee , oak | ogeee C3 on on Geant wneee ened wt seden "4 1 Pan' 83 Sinoe ister. Seow eee bee? me w& ek ¥ 'ee tee a1 ned a ioe fs thee Pipe a om 4. - Me na em " at u ee a4 vot '% % £3 ad GB gs is Lo , Ee © 2 on Ce) wits Sh vs pa bon oP co a, 3 ~~ mony iy ; rn a wo eae) th wees vtoon, "s sey ae chess ie tne S "3 me ad 4 Bok "ad Hs j ot "et ge i 3 ety ooh rs fh See " "a a # go nett en owe 2 a2 : root poh Se wend ape a oy igs Pe ath up fhe regular vacancies in which the Petiioners are working as Part Time ca Leoturers for the last more than 30 years, forthwith, pending disposal of WF No Saa7e of 20238, on the fle of the High Court. The peldion coming on for hearing, upon perusing the Peiiion and wre he affidavit fled in support thereof and the order of the Nigh Court, dated O8.04 20246, 12.02 2024 23.02 2024, 82.08 2024, 18.04 2024, 02.05. 2024, O8.07 2034, S007 2084, 10.09.2024, 17.08.2085, 21.04. 20285, 2308. 2085, S707 S028 18 8.2025, 18.99.2028 & 18.10.2625 made herein upon hearing the arguments of SRLA RAJENDRA BABLI Advocate for the Patifoners, &P for Services | for Respondent No.1 and GP for Services 1 WRIT PETITION NO: $08 OF 2024 Rehveen: Shaik NB Rhasinm Vall, Sfo Shaik Subhani, Aged about 34 years, GsoUin Eripioyee, Rfo 0. No. f-2-281/127, Deena Devi Colony, snd Lane, Vasantharayapuram Water Tank, Guntur, Quntur District, Andhra Pradesh-'22002. i20kavalsa Chiranieevl, S/o GokavalsaRaminahkiu, Aged about 24 bo oe years, Occ:Un Employee, Rio D. No. 1-1a7/A. BO Colony, Polaki Village, Foleki Mandal, Srikakulam, Srikakulany District, Andhra Pradesh-S33429. 3. Belagam Rajesh, Sfo Belagam Ramesh Babu, Aged about 29 years, Oomlin Employee, R/o D. No. 8&4), Venukotavarl Street, ranainparam, Virayanagaram Districl, Andhra Pradash<5 S5501. 4. © Narasimhulu, Siac Chinnaanjaneyulu , Aged about 34 years, OeciUin Ernoioyee, Rvo D. No.2-55, Bamrneparthi Village, Mandal, Ananthapuram (Netrict, Andhra Pradesh-S1S8722. . FPattionars ry 8 ry ¢ 3 - 3 " ™ 3 HK woe em vy : ae gee NY g £5 teh tee heh £ hai - rt fae we 4 oe ved " 4 . a, iy a y Koos am gen decd 6 te oe " Sonos ie, . sheet baad on syed wed is Act '3 a ek bea ban ft rae) fe Ef Son. A pean a ra fone, £3 al "o% a m hen . Fat Fa An ages ted e5 ie * i me ge a ae tp gee we a we ae a at aS ee seed bee. wae we fe OO ws cae ca & 8% nH © & as ry me oad Son " vas Fee oe: us i fs Ch Fa teee. . ogi 4, a3 Bee as da tip ee £3. ge ge g Heep ee wg th oe wee we na wb, Ge . Bee & oa fn bee oy oes ¢ oe ak ST a BE Oe tee ag b a oe 654 ae GB we oh, GOR ae mie NE lho 4 oad "pet en in Pies , $e ra we ata OE caper. La wt shoes (Bb ne, Le ee me oe Bh i rs "soa Fe ¥ ees rans, i vod ; we . 4 Pe 4 Ah, panee ore a "b % ia " * 4 a . i rn as) ; ke &@ ff . wm fe Of cs "eon "4 5 Um a 7 Fc hee Bw SB & en Ad 4 ' eters % a "o%, yi 'a "2, ¢ te "4 an ae % bo. % ewes. ts, a eed aA # i Fee] £3 ess ant ed od sy iss ** ee m4 rs ee ass Rod Ld. ad ey ; oo Me tis a) fh £3 vege, Paes 4 nha ? wet ass . ry ae 7 oon 4 " 2 Soe sn a be a) oe oe ed eee ed as as ~ " g A BA rs voeh gee sa an ee ike weed ben alle ce Zé °F hewn. Ff 4 x An ees eo, vores tt ere t 4 a eee "ye "3 eg aoasd eet rae oa Got toons it oy tas Coo , on fe wb. o £4 tee a 4 tn oe Aid Ps 'ant ee heer 4 Wi a 9% . Toe ee san, sd o3 £3 ; Seve a ny bene rs seed tee we oA at En we te "H . dese « th oe o "4 ee rE a a nr) n/a <r e oo 84 $4] aad rs5) ton, or See hee ge ee as] heme a we oS whee Seen wen gy " yee . 6% Sewn Weve £5 mS te ong By a Ma Ben ? G Ct te ket 4} a ee heed ° seed a ; nr ae af a a a Lo KG 1 ftp BOG we ae x3 eee g 2% % es my ble "a ' £3 nr a a . © OD Rm & 2 % rn ar: 'BS RO Rinee bbe. wy yee at ae ae wah veeee MEE: pened foc, } f F3 . : od ae 4 Tino ed ot £3 ses GSA t Ur Ag . 0 9] ae © ~% Sr fe fein We CG ee ve of 4 a we eh ae , wg hee, hp tam Fea| ga 5 an Woes i . it i LC ad rss tf é a te ie Me ey Ce * ran ee 'yee 3 fw , ae , mem fed .: gy : @ te og eg ae. go he op oO ey OE & 1 He ry oe og et & ""4 , +) Tee he ry Fl Co oy iG na 5E5 ~ heed a jeg choad % ee, a is ® ay aad & 4 iad ee Soom ed si oY ae See a go £0 an Lf. : ae 4 ) ee ed On oo he Gg tk ip ea 05 ; "s ws z % ; i om Be ae te th o. es ti of as ts A 5 EG Bm oe 8 a B Bebe te @ me oo im eo 2 8 4 @ & © & Z oe ~ b moo A we ' 3 mek . ' ra 4 : a «ot fees 4 r te do - a eed fis ae) bed Le aoe weed an : erate, ? 4 i i Lb ie 'ie @& fd 3 ankee OD ES ho OS agen An ace SE bee rm pea Ea as meee sees od " % ef | ye oot od oe A age od a th ° rt ns Sa 4,0 Om 3 ~ SE Fe oe & nd are a © om 8 3 boyy Oo a eB : we aw . 5 as a SS fy a teben g rf : me ome 3 OE tirect the respondents not to requiarize the services of the contract employees pursuant io the above Act 30 of S023 and G.O.Ms No.ii4 Dated. 22.70 2023 and Cir. Memo .No 2098702/FINOT-HROPDEP (QGE VSS/Z0e5, Deted. 13.12.2023 PANO: 2 OF 2024 Petition under Section 157 of CPC is Med praying that in the aicurrgtanoss stated in the affidavit filed in support of the pefition, the High Gourt may be pleased fo Stay the operation of the Andhra Pradesh Reuuiarisation of services of Contract Employees Act, 2083 ( Act 30 of 2023}, Dated.20.10. 2023 and the G.0.Ms No.ji4, Dated.27.10. 2023 and GH, Memo.No.209970 J2/FINOT-HROPORPP CCE VESI2083, Dated 12.72.2025, Pending disposal of WP 508 of 2024, on the fle of the The petition coming on for hearing, upon perusing the Petition and the afiidavil fied in Suppor thereat and the order of the High Court, dated OS.01 2024, 12.02 2024, S208 2024, 29.03.2024, 18.04 2024, 02.05.2024, OS. OF 2024, S007 20284, 10.08.2024, 17.03.2025, 34.04.2085, 23.08 2095, "y ra 2.07 2025, 19.08.2025, 18.08.2028 & 16.10.2025 made herein upon hearing tke arguments of SRI SUDHIR MATTEGUNTA Advocate for the Petitioners and GP FOR SERVICES |, for the Respondents: WRIT PETITION NO: 2853 OF 2024 Sehwean '. KB .Harinerayana Charyulu. Syo.late K. Ranga Charyulu, GomJdunior Lecturer, Cornmerce (MTS) Aged about SF years, Rio. GUC, Kotaurtia, Anakanalli District, i iL. Venkateswara Ran, Sia. Late L. Danaieh, Oce:dunior Lecturer, Road, Ghaiiapalll, Krishna District. 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Woo Sr an rn ne Gd 64 Shoe "65 where ~ a x pees a KS bo ew, ~ 6m nf os "ae hoes eed, a "a ve Fran bev cit vece Sen yes % oa Se SA £ os nor oe a] Oe et 4 bere , ry Wt LA po ers ee a yn ee (i oe res i eye . he, Bu, OE of cy Bt eg tk pote "3 ; vs yen wn we Bs ie ; ing a he apod pon, pe bexe ie peer. ae an fee OMe elows thoes ih as rs Aegise eve fut 7 2 pss foe. 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A eed * cect % oo rf one eee, x 4 1%% " pose 4 a c it 3 No i : ' 2 b & 8 : S o o i @ NV ey partment da 8 y, & ye gene pees " $ BAY a Asi iA NO L oS & a ; R a Y N R & eo MS O nearing the arqunents of Sn.K Selyanarayana Murthy, Advocate for ihe ut Pebtioners and iP for Higher Education for Respondent Nos. 7 to 2: WRIT PETITION NO: 2034 OF 2024 Beiween: }. B.Gevinda Reddy, S/o. Late B. Saniseva Reddy, Occ. Juror Lecturer, Mathematics (MTS), Aged about 5Y years, Rio. Gola Villags, Kalyandurgam Mandal, Ananthapuram District. 2. N. Surya Narayana, Sfo. Late N. Hanumanthu, Occ. Junior Lecturer, Givies (MTS), Aged about 59 years, R/o D.No.1é/S68, Neerugant street, Ananthapuram, » Apantnapuram Dietrict PN. Herinath Babu, S/o. Late P. N. Narayanapoa, Oeo. Junior kar a Lecturer, Hind) (MTS) Aged about SY years, R/o.D.No aso, Thagata Street, Oharmavaram, Sr Satya Sai [istrict & G. Raw Prabhas, S/o. Late G. Subhakar Rao, Occ. Junior Lecturer, History (MTS), Aged about 55 years, Rio. H.No. 80/1 12438, Subhash Nagar, Kurnool, Kurnoal (istrict oss mM Ameerulla Khan, S/o. Late P Rasool Khan, Ooo. Junior Lecturer, Widu MTS), Aged about 58 years, Rio. H.No.6/218-4-1, Prakash Nagar, Kadapa, YSR Radapa Distric RB. Srinivasa Reddy, S/o. Lafe P. Ch. Pulla Reddy, Oece. Junior Cat Lecturer, physics (MTS), Aged about S? years, Rfo.F.No.004, 3 R Residency, Sommalia Satram, Nandyala, Nandyala District. ?. ©. Balgiah, Sfo. Late C. Maddufety, Oce. Junior Lecturer, Economics (MTS), Aged about 59 years, RYo. H.No. TON 1S, Vaddepeta, Pandyam, Nandyala UNstrict. ts. Venkata Ramana, S/o. Late G. Venkatanoa, Geo. Junior Lecturer, oD a Physics (MTS), e about 58 years, Rio. D.No.2-2937, Mallia Vaari Street, Pier Post and Mandal, Annamayya District. eee a! re ra Sree. rere. " Sen aa a pe aD wn cfs Fie saat om "ney any he thy of ad weer bon 43h "ES HOG onee ore ey at ans Soe ets £3. we, ve 3 ie) 7A ve ev a ta 3 on a 5 oo % 252 ™, ry oA, eee, Poe 14 Zz A a. Pisa oe un ibne ed gre XG gon won, othe we os " ae % £% r% % eA i. " te sees - Eas '. ; Se y ee. "a sore hedews "My , rr 4% eae: rape "F be acai set bib, as eee Bi is « ft, i 63 is 6) a a loos A <i , 5 os, . Lb A Bee ". te ane " oe oo a EG Ys Pon ype pee, fn ontee papoe. y S06 Sewer on se, Seo vy ated ce) eG on ¢ Bo ht O fly * " 45 4 og oe th xfs ie, on oe ras Lp 'ait von, Cs eaves ¥ a6 ech tere ia oe [vy ry bo oon on, woe ay eee set pet PA Oe res ms *. . : * senee {8 gre 4 Ses ws eeee i. ger a or Sie. ser se 4 a Secs iA 4 & 2g " ' oe a ra eg ed ae oad " re (ooo 1 oh. 0% Ont " io a ee on fn @ . | OB Ba & a coe . i, wi, "fe eeeee sep, voan. thew £3, eg Lo a seas 'ea? 4s ten 4 ae Lad "i eal 444 ewe fe. shy ove G . , saa ws hed , acta os 7 os me 4 os ae "tie, af 04, ry «roe 3 ny ": wis, 7 seo a ss : ae rete gene be a gree trey 4 up ra ty ben ers £3 3 7 on oa 7 iyet G 4 "e ee GB ons yet if Es xn Sid bee ae oe As is cn tht ne pan Ae & aa 7 oft yee gee £4 £8 ne a ona dee wa on ae are a ee " aed ae: bead None . we von ven Seay mo 3 $4 * rs een 'ee a. '. "en se BAS gh Bs ey Hy, et ee @ 3 A ye toed pa en bd ia ina ond oy oe chee On ty toe ~ wy & 2 4% tea « 1 is rs ad me {2 4 Se oe % fare' Z, '2 / a "tO cy wre sok sks whee yore x reese wad : Be 'eee He te we Fe G cm we "ene Zi ies) ea ; sd bon oe cm g& @ # me oe th Mien : pe Me, a Le Sr bene rm Penaeert (633 a 84 on ry ge Sindee es eset nee tee eR Bog ff Gon 8 & . £ ke (S53 tree. om hee me ener yo on wt ae £4 es o & ee ye a ko te en wed phon: tee. a ~ * wee, Ke 3 "e. 1" * '* C2 = A & . v Y y K Tv 3. The Principal, Government Junior Caliege, Bansganaenall, Nandyal District WO, The Principal, Government Junior College (Giris}, Pier, V4. The Principal, Government Junior College, Nandigotkur, Nandyal District. 42. The Princiosl, Government Junior College, Aimakur, Nandyal a 3. The PAnsipal Gavernment Junior oN Collece, Gurramkanda, Asmamayya District Respondents Fatiion under Articia 228 of the Constitution of india is Ned praying that in ihe circumstances stated In the affidavit fled therewith, the High Gourt may be pleased fo issue a wril order or direction more particularly are in the nature of WRIT OF MANDAMUS to declaring the Sub Section j = a ~~» section 3 of The Andhra Pradesh Reguarization of Services of antractual Emoloyees, Act 30 of 2025 vide Gazette nofification datec G.O.Ma.Noii4d Finance GHR Pig. & Polley} epariment dt 21.70.2023 in regularization of contractual employses = 20.10.2023 and Para 4 of working a8 on 02.06.2014 in Government Oepariments without including ihe paiitioners namenciature as the pelitioners are working night from Tout =) $) as Juror Lecturers (PT) General Straarn with MTS "? to 1985 (.e., 30 years (Pay + DA) and issued consequential G.O.MS No.5 Finance (HALPig. & Falcy) Department dated 12.01.2024 reguiarizing the services of contract leqturers who were appointed after 10 years of the petitioners appointment and not sequiarizing the petitioners services is contrary fo the Para No.53 of the judgment mf Hon'ble Supreme Court reported in 2006 } Sc (Umadevi Case} is Hegal, arbitrary, discriminatory and in vielatien of Som, "teat on tts " th 3 * me tae a 9 "hen en - Kee LE te 644 [97 sect gpa - * 4, 5 v0 ce 4 ees wt "CS aren, a 3 ootin, ree 6 os ' a 'od iis So, ott oy on H, site oo ie ee ° Pearl, 7H, eed Ke th reeigy ped i regs ye iy "Se o uy Le a ved vat oa i% ther eA pores bree on , if a % Su Ay oa = tee phool veges: ' we Bene go E © ce me ee Of von "em ; Z 'e ~ 2 & es oe ow & 8 . a ' ao we free freee ehect setee hee tH gee ond fs shoot omy ae aes on noone 'ae £% ibe 5 cone i a wa ooh Hs te Ls be: . § ts o4 £4 oe hs 4 ' A tt bear bed 4% LA oy aed 'neo " ieee mr be wy te bead 404 > 144 A adh "ee , a as e% oe m oN we, . vot "net, wets 4 4 ee . 4 Bo Pond nd coe) setts, fae AE we "3 % Sy on ioe, @ afte ye Sree : [3 toere oe "hob am J ° "G ey oe ie) warn on, nord $i seced. pen teenet Jd 2 ry £ onl, oo "v3 ve co o a 2 2 57 ooo ey (SE meet wie % rs it tes Soon rr o see . KC & bebee TF 'eee a poe "A 1, va s if hpee fore ee: vege f th ras ft Hon , Lt 1E%. 2 "i ae o vate '4 "* "eee re ES sete, wag eee te, wn a anew ieee was we oe Lo Ci ie ce] eG we Be iis ge "en be ee ai ay y pees es fone ae wgeee 7 dee. 44, wise *8 eye 4 "yee "en £. ie ieee oo on poe hoes Soe ¢4 rf as &> Fes} ante ros cael * a gee has ey Ly oboe Seon ae o nfcs----ndood pe 0} 97 Po 1 hn ge tet ws & ot a Soh, . 3 oe " bore is bon, aw edeee veces gece bone fy ' wy can es 2 Neve" oe . man ond [5 ro) Ch, ee aye ans eon h B L% tf ° ngen We ete ors Se Seon Pa te te f "eed a en ben & ty on ae . . ae vier? 4 . lane Senne % 4, oe " ne 4 agree re ww & ad GS "a 4 eee ae ra ba woop sl oo $3 y bee on 'ngs res iy heed ow. Feed eat . oy Sere Ione % eae rapes, * $ 4 wea: eheet re grege cape. * a) £64 ne xe "ep Nod J isa "ae "% eg CA errr .3 ie iw om rere. . ve cea ie) By Lat eee 24 een '. oe 'po BN ; a ts L. ms iA oo ateee as my my te Z ) yet rs Br eee Be Tee Oa oy has fi Sle 3 ae: : ay oo S Joe oh. : 4} rae 4 " to ed oe a "ped & Todt veg Sng wae £3 , "4 P4 "ager f tree ood wand pen 2 we LA rs os fat oo. sheet 4, Faas £F5 Soe 3 4 Foad chece . "4 ee oe bes thy #3 ih. tees My bone whoa. ~* ager Co y 8 oe os Oo an; re 4 " ra ok Son aod toy : mo " 4 gee Zz . £4 ve ws Soe. ms Bin 8 6 gg 2" "@ & i 3 OE "4m oS ee eC © ty i pag re' Sed as Oe hi oH oe Gye se Fy . Bay mn Sm fy BR 23 & F & 2 ry OB ees. cs herd ' " pod £3 Seve Oo ce tf ws OE ee Fa ft i Ps per. ay : en ry ¢ ie vo 5 [om few SS 'i ger ree. meee as tee os rat fn 4 ood, vy aa AK SF Pre g oy x a. ou gf ; ey ee Q My TAP ve yeh : i IQ pees } CONHN & iN > ¢ Ne WP NO: 2602 OF 2024: Sethyveen: 4 Pad ingampud Durga Lakshrd Bhavan, Dfo Kali Vara Prasad, Bed a) oo} isangiredia Venu Viswaja, [vo Raju, an about 2 years. mnemployse.§ No. oS, Yeleswaram Rost and Mandal, bast Koya Satya Naritha, Do Venkatarathnam, aged about 32 years. ot : Unemoloyee, D.No 1-38, Nelamuru, Penumantra Mandal, (Netrict - Shaik Vall Murinisa, D/o Shaik Yakub, aged about 23 years. Unemployes, O.No.2-69, Krishnalayarn Veedhi, Yeieawaram, Post ot and Mandal East Godavari District - 538429, Dokuburra Siva, Sfo Kandayya, aged about 2? years. Vremployee, O.No 4-164, Jaggampeta, mamidada Mandal, East Gocavari District ~ B35 S485. ee oy . Patitionars AND The State of Andhra Pradesh, ee ud by iis Chie? Secretary eneral Administration Department, Secretariat Bullciings, Velagapudi, Guntur Distrint, The State of Andhra Pradesh, Represented by its Principal secretary, Education Department, Secretariat Bulldings, Velagapudl, . Ressondenis OPPNTH tao ; ay a re 3 eae ae where deed: os yen '4 tLe on G ae "d A ber ks R "y i> wt tan BF SS x iA NOT OF 2028: Petition under Section 151 CPC praying that in the circumstances stated in the affidavit fled in support of the petition, the High Court may be misased may be sisased fo suspern! the operation of tye Sectinn 3 of the Andhra Pradesh Regulensaton of the Serviogs of Contract t Empl syees Act, S028 (Act 40 of 2023) and consequential Goverment Orders issued vide oO.Ms No. i4, Finance (HR-! ae & Bohoy) De oe ay, dated 21-70. ones 13-42-2023 by the 3° respondent and the consequential action invated by fhe respondents for} alternatively thie Honble Court may be pleased {to suspend the operation RoNo Seri 2/T1b8528/2029 dated 36-12-2023 c] paas iesued by the 4th resgoncent and consequential action thersof an such, Pending | dis posal of WP 2802 of 2024, on the Ale of the High Gat. ihe affidavit fled in support thereof and the order of the 'High Court dated VP OS 2025, 27.04 2028, 33.08.2085, 27.07 2028, 18.08.2025, 18.08.2088 & 16.70.2025 mace herein and upon hearing ihe arguments of Sri A.Phani Shushan, Advocate for the Petiioners and GP for General Administration Ospariment for the Respondent No.1 and GP for Education for the Respondent Nose & 4 and GP for Finance & Planning for the Respondent WP NO: 53568 OF 2036: Sshyvean: / Seatharan Reddy, Rfo D No 3-42. Chinthaparthivaripall & ge ng Boe tnd & ad " * vegee foe yor spree os $ Cy he TA rhe ad gee ve4 "goed fi vt 7% oho ' aes ai oe £5 a prone ven Seas See ag op Z an wes trod: no) 'hed é as ii ' & a We wie Ye tobon C3 oo Fe ape , rags oe ' Ay eeeee fone eed Ese) rt he 8 Re x H t yY $f ' 8 ny % £% or 3 beech Z o "oot a 9 & eo ORF a A epoch ran a. - £5 be ee wS "hoor eet io epee bene . agen oe, , be fat ca i cad i" Mate 1% r%, ce or cope, Seve 1b rs ae Le acs "4, sae e heced ioc Ga oe rand ae coven 1G "4 ed theo ge ; J ; eo ay ps on bon £4 bow "leds "bA hpet a nee we fea 5 " 4 i om a os eule 3 i at om bee. stot ton. "L f Peed we ra 6% "% "* a + SE OS hei ad pO % vrene res we ee iY teed. ry tens on, tA Coc, "n ' ye read ee i oe oo. Ke eit An oa : 705 a ot A yee ee the we as © a ae a os es) ed obneg Ro red pan "et 0% tty "es < ut ad 4 Neat Lo Eee 4 bre oh °F TS fated i hace ee bbe fi bebe fee, Fae rs pe ig is " rn, af EG tay it a ca ee Oe MS FO Or ¢ se i wr oo . % we eden Z rf oe ° Re EA af te isa seers gee a £5 £5 frre a wm EY oe 4 4 go a oo ee Psa OG , uae a 4 . we i" 8 th. isos eas if eee os 'tea or 'Mhree fs, "hea er yen ween oe. £5 BE ere. gre an Rees £% Bow aaa o% beach aS xe wee fy ah weed bowe od i v4 erg tA , ye 5 ne nr A <n ae oo Ld we bg ga uty Ay wnt wt ee bere 593 , it ee betae ESS S fay IS oy, an; a a YES an en jo nS? red o et Sra a @ ag a7 nrc tae ee Sn Coo 4, BS ere get aaa Up be ee ed " Be" 3 Pree, 97 Dad ws ws op ht , teed tht on as £3 ca at ie) ow oO BoB BS. ee & - © & DB £ ig oh "ff wed wy "ge ~ wa Patiinn under Article 228 of the Constitution of India is Ned praying that in ciroumstances stated in the affidavit fled therewith, ihe High Court may be pleased to issue a Writ more particularly one in the nature of Wirt of Mancamus, Declaring the action of the Respondania herein in reguiarizing fhe services of Contract Lecturers who are rendering their servings on a caniract basis in Governrient Degree Colleges in the State of Andhra Pradesh by virtue of Andhra Pradesh Requianzation of Services of Contract Erapioyees Act, 2023 as being Hegal, arbirary, uniust, vindlafive of the Preamble of the Conatitulion of incia, viddative of Articies 14, 16, TQ(1Ng}, 27, SOGA and 208 of the Cansilution of india, vadeive of the pravisions of ihe Andiva Pradesh State and Subordinate Services Rules, 7985, vidlative of {he prowsions of the Andhra Pradesh (Requisition of Appainiments fo Public Services and atonaization of Staff Pettern and Pay Structure} Act, A of the Andhra Rradesh 9) 7884. vielatve of the orovision fais Educational inetifutions (Reservation 7 TeachersCadre} Act, 2021, contrary to the decisions of the Honbls Sugrame Court of india In the cases of Secretary, Stats of Marnatana ard others ¥. Ura Deviandh. § Sabharwal v. State of Punjab Gunsequenmiy deciars Andhra Pradesh Requiarization of Services of Contract Ernpinyees Act, 2022 and the subsequent proceedings to be unconatitutional. ip ce Se set aside Andhra Pradesh Regularization of Services Contract Employees Act, S023: s v & & 5 VP 208 > x iA NO ys ah AS vere 4 ee we gen been 1 why bon rhs oS mo Ot an Us at find "yee teed. es seed m 4 oe i oe abe ir ne oo & tae " " ede yr ' ver gn fy ig a. Spee. Sooo. om Laan bee we fot rae r% a tA eee "4 iw wee 4k beet he af 's, LS Pas Loree ; free ae ay Pas theo 4 ne : weed peg tt ib Oh on oe, "% th 4 wae, yor eee ee ' ns ohece ws om ie one eal " God seaead ry fo nd he a3 "pee in et ohpet Soe! howe 7% fer " ry rs x a we, 3 as tree o, 5% 2 7 : Pt ¥ nf wat nt io fr & veh 4 H & < > te ee of. °S% gee Z fe ¢ . he a 4 Sf ha hb owe eh. 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" * ed "hook won, £4 oe " gor Kee bee bee o / 4 ne s2) AG : Cr GE rep a, aed "a 4 3 'te ee ES Me oh. Boye Bg OO ~ a te shy bene Ge GP uh as Py mr ac as pees 3 a et "4 4 4 4, yrs, nee yee ® 3 re ois ic wo oft 7% LA Go het Gy gee coe - ae oy ao - , . its (ts we (be ee A a oe Hi % pe " . $89 2. 2 em oe & we Ge Ag ne Go St > ie 7 Nene: Joe wat? 63 o "eet hat were Le coder. "oood wen, yer te ny WP NO: 10328 OF 2024: Belween: 7. {garam Srinivasy, Sfo. Rar Rao, Aged 21 Years, &. Glesu Babu Sundaram, S/o. Chinnayya, Aged 31 Years ros 4. Samareddy Rajeev Kumar, S/o. Jagga Raa, Aged 32 Years. &. Pafrudu Radha, Ovo, Narayana, Aged 22 Years. Ansiengula. Dhanalakehmi, Dvo. Narayana Rac, Agad 22 Years. aa f, Glesu Bhagya Lakshmi, Ovo. Karranna, Aged 41 Years anes on Janchell Raghu Babu, S/o. Apparan, Aged 31 Years. wy eed swamua Mari Prasad, Sio. Armukam, Aged 31 Years eee cr Thuburu Vanithavani, , Dio. Raia Rao, Aged 23 Year wed send. Rithalang WenrekageS vo. Bohayya, Agad 2¥ Years. q2 Rannatpalasi Sankararac, . Sfo. Krishna, Aged 2? Years. 3. Matsyarasa Narayana Raiu, Sfo. Bheema Ralu, Aged 36 Years, 4, Varthiala Ralam Naidu, S/o. Appala Naidu, Aged 28 Years 43. Koravang! And Kumar. S/o. Gunini Babu, Aged 24 Years. 3D. Mimudu Bhavani, Dve. Simhachalam, Aged 24 Years. Ve, Olesu Vasudha, Dfo. Karranna, Aged 27 Years. 1S. Vanthala Rama Rao, S/o. Krishna Rao, Aged 30 Years WO, Lakay onenaiaksne Ivo. Sanyas! Patrudu, Aged 34 Year av. Ronda Vilayalakshini, DvYo. Appanna, Aged 24 Years. 24. onda Sravani, Yo. Matsya Lingam, Aged 34 Years. lsaram Sinsha, D/o. Raila Raa, Aged 26 Years. are ek Vanugu Prabhakara Rao. Sfo. Narayana Dora, Aged 26 fd fst Mt Nae eek, Years. * . ' a "n cs PA eo 3 3 fi a, Soa eB we . 3 aaa Sox wake : " o * 1 2g . + a "hs, igh tee 6L3 Poe a See KG ge ih 5 anes is 18d a 5 ; By L5 ae 0 ¥ a ic r ve rar as co "ee a we Fer "i gee oo "er £4 yen Jt "8 fag iy ay as * Ee ie "Ae eres fn n th a oe on, * ay Be , pte ES en pone "a ae ee hee fo sapaey 4 f a wo. - "oe, i te oH is ne ao ae OD RR tt if} a a te im 7 Be ne ia: Bek a a nS a a S&S - & bat a go ns C3 Load rl ry, ee a aa8 ite yer , wed 4h 4, as eee aft soe ~ as rr Oo oe ree rheoe bs 4 Sooo. a ee, fs A bee wd $e oe Sw "3 oo Le wd wt we et, Lad noe £S% a fee ve oh kd %, . aia 0% ¢ - £3 " esas wom mm P C4 bee bd ry ee on wo i Me BS 3 Sn bos ons doo ft oe CO ge bed fe UE tat e te we AS oF w % reey ae e AG edie. fedee. es tS i; Fa Seed toot rae reg) seme rays ' fee. ub "st soot meee howe om yet ", + $0 hee hd aeer ee ¢* inf red 25/ bn ee tae on ne . ae te rs . an sehen cas £3 or 253 be "ope oe be ; ge wee we 68 gy whone i", rs een ee fe, ; eects o a we tty ry oA "or ry se r, ey . 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The fNrector of Tribal Welfare, Gavernmnent of Andhra Pradesh, Vijayawada. 5 Yhe A.B Tribal Welfare Residential Educ jal ineifiaiion Society, Res. by ts Secretary, Tadepalll, Gurtur District 8. The Project Officer, TDA Paderu, ASK District. ?, TRe Depuly Director, PTO4 Paderu, ASR District . RMESHONHAAHLES Peifion under Ariicie 226 of the Conetintion of India is Med praying that in the circumstances stated in the affidavit Med therewith, the High Gourt may be pleased to issue a writ, order or direction more particularly ore in the nature of writ of Mandamus, declaring the provisions af The AR Reguiarigation af Serviess of Contract Ernployees Act, 2023 Le, Act No.aa of 2023, enactment as Hiegal anc violative of Article 14 ard 16 of the Gonatiidion of india, consequently set aside proceedings G.O.Ms. Nol aire Department of Tribal Welfara, di 14.02. 2024. issued by Respondent authorities ragularsing services of persons appointed cantract basis, inerehy Hing up posts available for direct recrultment denying right of equal opportunity in public employment quaranteed on to Petitioners under Aricie t4 and 16 of the Constitution of India: iA NO: 1 OF 2024: Petition under Section 157 CPC is fled praying that in the circumstances stated In the affidavit fied In sugport of the writ peiiion, the High Court may be pleased fo grant interim stay of all further oraceedings in pursuance of The 4. P Regularisation of Services of Contract Employess Act, 2023 is. Act No.g0 of 2023, for caquiarization of contract teachers, thereby posts meant for direct recruifiment pending disposal of WP. No 10328 of 2024, on the file of the High Court, ~ the affidawit fled In support thereat and t the order + of the Nigh Court dated et oP we my el. sped oe eG to io w aos ra ot ve Me tT wm es EA om ee, gets fee ead ee. % My, ' 19 booo % ab rs te On Sf pees ee a 3 Aad en £3, 4, ro ee uw Pag ger a5 pod $ See tebe ae =o sore 3 ft Pad 'eres Peee eet if oo r. img . in xy ot en / "25 oo Foost 63% od ae " oe as] Sows Shoe eth ee . von; eet aie rhpet von £3 £0 at Be 43 ot an Pa wen 'hed Soe moe ve , toed if vot oe wood a5) ayers ay Ep eee Eee '¢ if ere ao ' per aa 2 Pst hd cs Pas Pa a mess: @ rey, = 7B A we | OD aL % vagey Lah rts basen é ae) ; i eon a gr ES iit BS yon Fat £64, a eg: Sees eet ry . "Shee ee. Ot ee ous Lf d rt rafts seat a ree Ae gone : en nt Sed Nad ve ent ae aoe ne 'ae 4 ory : "4 veneo bees Fes) ood rts gt "a as YE 'seed it copes 'newe? pee, bee, tap wy « ped ea, aoe fe " he Sie aioe Foo ae) yy, eee. bn ug ty phen eE4 nee % ne re apdpe ° we5 18% Ls fete we a Gi me <f ont sorte ven ang any "ls, fe seer eh) wok af aoe 'S ray fen Bore 'eee wt 6G cael - ~ wen deeds sees chow 'eae on . yee. ah3 wren ed nee Frag od boee "af of "s a ' o% taht beaei rt i £4 $% . i 4 oe Abs, rs ae faa Sehew ne ne een in he eft he rhe 8S ee TE oe a ial ie Se py os, as $04 hel seven, 000d we ao] a "a ef ney vee whee, eo Wh vrrap. "9%, wr wing anes. whe, ee 4 £4 re gap rep o a ee ° tee he fy As "ad ae feee Ieee oo aw boon ane ie] i$ ° nen weg abate fre ton eet oe pa yer ety bon Z reed ", rs shen, od ger Of ee set F 3 oes LSS yo ee ms is % ved wm oO ms rad , ¢% f fe ra wot 7 a Lo "¢ nee "af . : %S tp pers eS, edt 7 A er wen, 6h 4 C3 oe bad wt if 'agit sore % ipod ret yer. an . Sars, coy] Specs whee. " o ad ag yer - Iooe. 27 eek yu xs Shoo . ee . Soe one see on a 2 a ar a a el an 2 «of % ee oe Rose ° % a eae a Meee 4 5. soeeeg view Le wy " 1G gadh 3%, 2 et ee RE fed f2 @ G Go ie Fes i 4 LS dk nr? i % its Yon ube 4 i rn ee wi CSD rs 3 ek 13 es fy 3. Iran : we ET OK Cat ff 4 3 «x3 eo3 i. na fae & "ene wee tad hd oe or cn a oS a et $5 , ' rg a . 4 be ne Be PB oe #2 ond 5 5 ager non wo ay Bel OB tay at Ke se apere ca Saf rae 8 §. S.Samakrishna, Sfo.Pedavenkanna, Age 29 years, _ eR as Assistant Beal Officer, Gucivaka Lanka Seat, Eluru Section, Eluru Range, Eluru Division. Q. M.kondala Rac, Sio.M.Ganga Rau, Age 4%years, Working as Assistant Beat Officer, Ponidichiniapady Beat, Eluru Section, Eluru Range, Eluru Diision, V4. Ylazar, Sfo.Daneswara Rao, Age 42 years, Working as Assistant Beat Officer, (Wild Life Managernent), Siddapuram Beat, Akiveedu Section, Kaikaluru Range, Eluru Division oP etionars AND . The State of Andhra Pracieash, rep. by ifs Principal Secretary, seed. invironment, Forests, Science, and Technology Dept. Andhra Pradesh Secretarial, Velagapudi, Amaravathi, Guntur District s. The State of Andhra Pradesh, rep. by is Principal Secretary, Finance (4.8.1) Planning and Po! oy Deparment Andhra Pradesh The Principal Chief Ganservator of Forests, (Head of Forest Farce), Near Old Mirshyard, Mangalagiri, Andhra Pradesh. &. The Chief Conservator of Forests, Ralahmundry Circe Ralahmahendravaram. un The Divisional Forest Officer, (Vid Life Management}, Eluru Division (Wid Lite Management), Eluru District. . aespondents Petition under Aricie 236 of the Constitution of India is Sled praying that in the circumstances stated in the affidavit Mead therewith, the High Gourt may be pleased to issue a Writ, Order or direction, more particularly Respondents in not requiariging the servings of the pelitioners fram 1~1- pet {Homma = vy we » } x wupath * ee 346 ER o & singh}, 2022 (6) &G "e" fal ae mi oe eet "ey Bs o% 'ee Ke tere Sen ead ihe ot ; eee, as re Pree oe in nea, + . nee ° i a oto, i re x3 hee, Si FR Cy athe 1 fe "eh Gath ipa £3 wee. 'ee bere an wee eeeee P ee ree o pr Cy trot ue pa ght ge ge ag "pees ene brn Ieee ts as OL, 'od ae fee a sich 'Ads Seook % eer 4 ', 's bad van pas 's wy, - 'a or ; is 4 % vater an é e% ¢ a on) ws as pon check Gil, tt 35 ee * aod z s ss AE we cad 5M) "age &. vane rot A . vores eeeee. a y wre gee Pye) " %, bees foay ' a Ais % 'kn oo "es , ie . OF Se c ae se 4 5 "ae. Sam me Z ' i fo 4 & @ nn be BS . of ba el oa aan "ee Apet te an 4 L4 "ee E53 ye veg wee is) yee 7g Oe eA ge ee Bp mm go te ad is pe ay ee rotate Fay ed ' see ad as os , van en fs, 34 hoor. Boot fis 3 ca is te "aesioe ao £ ks 03 907 aed fs " as ies wee ee eH Z nr bebe Noe dees ° ae Vag esd Lf oe ~ . et the Seow os ae a Shon na oon 4%, G hy t% etere 4 heed fea Ls iy Ls P nf 7" m wat wheod " bee ft Sa fan Saved hed oe} nas ros Pa we ville ta yee ge we hi Ag am 2 oS ie & © me, a a a es 'ee Gy SL oteet ie ewe nf ot wet roe hs 3 G ve rer ee bho. ty od {fs gene Peers hed 7 ahh edocs ton tty vee en woe, 'ed eT ie a i Wa ge Bae Oe 6 ' Z Soe. é A pet le Ive wet gy Md fe CR te bi Ge See ' on, wy P " " " La Met La feee fs ype we ay z ben y a3 gre 2 K "ag £43 phere 7 ogrt, veel A oy ath ree ws Webs "heer ws eee wm co a er i oy ews G peed as ot ee i sap i" re rd ithe we 3 "gre fet rt 4) Ly wn 3 r A "Papp, ¢ % eres an wedes LAA we Lh + Let "Gree Go tt Be Be ia ee a DB tA vo te Se i i nn ae we FB ee . 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Soe gy et oe ke Boo fs eal : "ss $4 o 4 bed Napee IANO: 2 OF 2024: Fetiion under Section ?T57 CPC is Med praying that in ie nirumstences sigied in the affidawit fled in support of the writ petition, the High Court may be pleased to issue an interim Oirection forthwith directing the respondents fo consider the case of the petitioners for absorbing! regularization of services in the past of Assistant Beat Officers with regular Pay Scale, pend Yisposal of WP No. 26885 of 2024, on the fle af the oh Gourt iA NO: 1 OF 2028: Petiion under Section 151 CPO is Ned praying that in the circumstances stated in the affidavit filed in suppori of the writ petition, the High Gourl may be pleased to issue an interim direction directing the respondents fo continue in pay the salaries of the petitioners under Head of Account 201 and also keerming In view of G.O.RLNo aid Finance gh2e.4. 2025, pending disposal of WP.No. 28808 of 2024, an the Me of the RHgn Court, The petiion coring on for hearing, upan oerusing the Petiiion and the affidavit Hed in sumport thereof and upon hearing the arguments of Sri Santhi Sree representing Sn PV Ramana, Advocate for the Peftioners and ioP for Services ~ | for the Respondents: WP NO: 28729 OF 2024: Between: Gh. Ramesh, S/o Eliya, Age 43 years, Working as Forest Section Officer, Naikaluru Range, Eluru Division (Ail Life Management}, Eluru Distric Petitioner AND 1. The State of Andhra Pradesh, rep. by iis Principal Secretary, Fevironment, Forests Science, and Technology Dept. Andhra oe ge ree, "ey z fh" SOLE, Sheer cal yee on Monee 4, 4 bor, ea Coy ty fe the ° " : ot ma Mp: pee. $5 Us ro o7 tL. ie & ; a ing @ 7 ee AS f here - oe td rt, See deve 4, os oe, ¢ a we, oO a a + ae nr 3 cn rn 2 ee ohooe, "a os en ees 1 poe my Spot nae rads aheee hs egtee "rs vege yer ea / # a "2 [ra # co tee UU ; ee. eben orn 's a 7 % _ se, a Es '4,4 3 we Ea 6 a sc = ns A © a > PS P ; a ae Ace fore robe wm Fe 3 ; ? wi ad ; rat L. Bend ves & £4 2 a; ara + 3 agen @ ee yee 'Ge rs se o tee ie ae we we wa me o Seen 03 Sood 4 3 a 5 Oe a a a nn ae oS a oe 3 t "7% ge se ror a io foe a a ie 05 ont QL boo, 4b Ae. Send ee hove heed i o3. oe, nenaee a "eed rat bon grr Lead £4 uet y % % oe en ral naeeg > 4 fen cere thee, eo % . eon 3 bron be "4 on "3 oy on ae) Seve xo. tn oon Fe ane eee ERS ed the Yheve ay vile OB ea vee Ap op ep eh eee 3 ara me 0 ve aa ge a gt om a eee 44 mr soa " As non ce biden ) "ay . ws iy we Fa a Bb nye , Spon sheds " oe oe re os oe) 2 ad ve, ee ee A oF aes oo 63 os Sead nny os wo wn wat See $5 at ne den "got t as "ee 7% oi 7 ie bs L a ee 3 e ¢ ae as neek i a toot ' et tht ah oheee. % pe "en fed svt "her rs "rs pete % thee "age ms % we warn tis "Eeke fees Re pm gt rs 2s ne a rr > YS a i" os weal ie mn 4 ven cree ; ¢ 4 oe 4 vr ey, a oe vent gate AH th os pn nnn 3 ieee FS 5) at te Le 43 fesee4 a cad "404 oad fed or ae £3 Hae ; Ad res, . "yy £% . od ner . f. yo ae, Phere " " ree vette ms i "Se me wee SB La ny eB Bee hee ee bedoe ay a '0 ~ fe aan ogee 'ded wee in fe ae vagees me ae; Sear mid teed R% ; 4% tact e ; seer toe oye 0% a £ ue tbA iy lacbe "3 vot tt een ieee ed eee awe * % 4 viees a were 4 oy i % aw. the rn YE if (ad 2S 8 nd £4 ae yn a ae Fh " eS ay 7 oD he is rs a3 eet veog bea es ro a oe me theo Seve Gan er £ ) . woprn hee. veeel tea at 4 ae nee pene eben beve . Ieee eee, ; a leant Cy teee rong Shee wees eet, wee "hood sea ce con 'ha fen, Mee. aye gree a EN} x Resa ret a SAN mek ery RS ~ ve my Pied SS wes wa Rah < Vy 3 "A ' 3 $ ee a Nes MS "~y Ned _ $3 7 we 3 AS a3 ne AN * ~ $ Y g na i oN & * Nt Es N Y = f " e " ¥ Gt ao & 2B G = pee a Bene x. feed y Phe we re £05 es a Ae ey £3 there wel oan Apeh ie sare aa trey rn % . o Soe ua a OS ; iE a cn a a 2 ros we o% rs weer hee ye LA en 4 aoe vd choos tates nr oe} "1 a oe a . 24 et. we 1 Te a on nr rn an arr a vs a ar on me Cee od eas in , U4 3 te id wile Bo 2. 6 MA ies a aed my pac od ae) oe a 7 at on ar re 7 ey a: eS OG BS we fret. " wy = is gee whe ' a eee wy Oe LS tae ig no ' Pheer CR & Be @ @ ES & we OO, 2 OM moe Be om ame teaboe 3 sae, ene eg ph 'eb tech * oped ar tay ste, Fs re nme A . ee * peooe aes <7 a bbw oH we 5 05, o wh 4 uA sca bine Ae A r * wm £ doce ee hows isd £3 fad rs be cor en £ ee . cr wpe neon, eee 'he a at sa *- ee ee a ed Sere é a > = © 8 BB & $e » 67 ~ 8 we wm Bg & Be Og us EO BR & « GH 6 GW EB Fe ge hh Be Bots aan a ie i Be & @ % @ 2 @ , & i & £ ae di wn MB eS a ed a or > fo Eg fe ie ge ERR af 02% 6 & 2 ne & 2 © '" ge & res a Be wecln poet ao od lien fod Sip twee ts m4 $4 sae ee - CS oe "ead aoee Bs eR nm a an a ie nr, ar ore we et Red a wm ew O ee & od m 6 "oD & 8B Bm Lg om mm re tH he have re os ee we Ch i a a an os £4 ' tp oy i639 > HR > tee peer he wey ge He wn 4 " 5 bd ers ct Ee ir yen ae as Fis a pe a a ogee es vee 4 dove gt a ia £% o a Oa 2 a ae coe fer ie nn a ne + an) i aa: an a ek i @ Ee is Spe i, a : a att od G3 FY Oo . " we 8 Re rs i and 27 of thre Consiiiulion af India and to declare thal the peliioner is emiied for regularization of Ais services or treating the appoimnirent on reguiar basis from the date of his infial appointment with regular Pay Scale with all attendant benefits: IANO: 1 OF 2024: | Fettion under Section 157 CPC is fled praying that in the croumsiances sated in the affidavit Ned in support of the writ petition, the High Court may be pleased tn issue an Interim Direction forthwith grant requiar Pay Scale to the petifieners attached io the post of Forest Saat Officers, pending dispasal of WPR.No. 28729 of 2024, on the Ne of the High Court. iA NO: 2 OF 2024: circumstances stated in the affidavit fled in support of the writ petition, the Migh Court ray be pleased to issue an Interim Direction directing the respondents to consider the case of the petitioner for requiarization of services in the pest of Forest Section Officer based upon the sroposals submitted by the [yvisional Forast Officar, Wild Life Management Division, mluru, in Re.No. 168 1/2023AVL3, dated 28-12- 2023 forthwith with requiar h 4 eorte i) ~ Scale, pending disposal of WP No 28728 of 2024, on the fle of an Gourt IA NG: 1 OF 2025 Petition under Section 151 CPC is fled praying that in the ciroumstances stated In the aHidavil filed in support of the writ petifion, the ne fa respondents to cantinue to pay the salary of the Peltionse urider Head of erste High Court may be please fo issue an interim direction directing Acoount QO) and also keeping in view of G.Q.RENo. 1614 Finance ah 29.4 2085, pending disnosal of WE No 28729 of 2024. on the Me of the igh Court. BN ¥ . * aero? OF S024 Betvean a x WP NO Aeeh en: g wy itt ig "Es bus " e% a "B bee 'ed B se tn, oy tH a © i who snot Yn, a aed Sed tA tf wn, ben EMS f é., bo, kere LE £3 booed we? $3 "A - fs Ee "rn, bee ober rere 2 oO oe 2 - ame ty, ce Cone a J ot ns £3 a we Cia pony ey aad res) 4, @ od shee ae i . : pet as wy te ee ~ os % 'i z or, EG re ened oan . einee 4 . f oe eos ornee ot bee ¥ shove en boc. 83 i i wm 5 oa CA a? rn ee vy Eh. tee oh, fee EE Gay te 3 ian wees wee ' "a ven. . v at wee r4 w ie cs an ae on Bo me a Fan connor sane i) Pe, we a, OE ie eee Bowe id oe i gt £98) i £4 ve get oe - Som sash go » a 5 sail hee bee kone os a ' A is an) rr on) ese ss fe me Th i aoe 63 L5y veced go a7 cae A £55, bene on ws we abe wy thd "ne, broe! a % o7 G Meee, £53 ater. « we ' im o ee gore ae 3 ie eaad é ne "3 choeg oe ae me op £0 wp te on wo a ie whee! eee te, 7 fat oe "4 on . £4 'a rs San '. 5 wee. aren z f 25 7 a wh bedoe £ "At eet at ih gee wie etre bes i OF weg haa wan wi va ase tlen 4 aay tee whe £3 wees, oH Pa oa Re eas at ty "KZ " eee fone eed oa ht eee 3 tere. "yn a a oSy ° sate, % aes 3 a . ., ee poe. yon we 643 oe Bee xn vee, fon Ay oe Cy ye ~ as A "a yon ES & eee Seve ye of , en " "ed "e on ye ; soech oa Seve, yet vier? "A i my oe Vopien 3 3 tn PY p g S ry SaVvare Ww € tt B&B & fa nn a a rn rf | & 2 ee Rm RS ee BO hd ge mL ed ", re" ween ed ee EE a oe. we ghe soos a & sheet ot whet Seve 7 xo DB ws te & & f tb % oe eee a bee. $0 y tS en 2 oe 8 the Swe ae se oe E53 a ad aa w B eka feos, ey + fourt may De sisased to issue a Writ, Order or director mt, More pariiqularly o™ tog Mt one in the nature of Writ of Mandamus, deciaring the action of the Respondenis in not reguiarizing fhe services of ihe natitioners frorn J-T- 2007 with regula r Pay Seale in sorte of law lak' dawn by the Hon'ble Supreme Gourt in the judgments reported in 2073 (14) see 65 (Nihal Singh} 2022 3) SCC 346 & Raghunathl) 2028 (4) ALD 186 (Kommu Babu) and, in apie of klowing regular Rules of Recruitment for the po ost of Forest Section Officer Le., Andhra Pracesh Forest Subordinate Service Ruses issued in GO Ms. No. 8&8, (EFS AND T-l¥ Department, dated 1&9-/- 2O00 under Proviso to Aricie 309 of the Constitution of India, and to confining regularization of services fram the date of issue of requiarization orders, based upon Section 4 of Act 30/2025 viz, Andhra Fradesh Regularization of Services of Contract Employees F ot, 2023 is Hegal, arbitrary and violative of Ariicies 14, 16 and 27 of the Constifution o of india and to declare Sec clan 4 of Act 30/2023 and the Para-? of G.O.Ms.No. 114, Finance (HR-] Pig. AND Policy} Department, dated 27-10-2023 as us egal, arbitrary and violative of Articles 14, 16 and 271 of the Constitution of India and to declare that the petitioner is entitled for requiarization of his services or treating the aopoiniment on regular basis from the date of his inal appainiment with regular Pay Scale with all attendant benelits; IANO: 7 OF 2024: Beier under Section 151 CPC is fled praying that in the circurmstances steel rn y the affidavit filed in sumport of the wri gettion, the High Court may be pleased fo issue an interim Direction forthwith grant regular Pay Saale in the meiiioners atiached to the post c Hf Forest Beal Officers, pancding disposal of WP No. 2873? of 2084, on the fle of the High IANG. 2 OF 2024: Patiien under Section 181 CPC is Hed praying that in the clroumstanoes stated in the affidayvi fied in suppart of the writ petition, the Nigh Court may be pleased fo issue an interim Direction forthwith grant requiar Pay Scale to the petitioners attached to the post of Forest Beat CNficers, pending disposal of WP No. 28727 of 2024, on the fie of the High Courh iA NO: 1 DF 2088: Petition un der Section 751 CRO is fled praying thet in the circumstances stated in the affidavit fled In suppeart of the wril b pSlHiON, the High Court may be pleased to lgsue 3n interim diention directing the respondents to cantinue to pay the salaries of the petitioners under Head trig 4 OS ed ae ail r. a ae ree foam oo thon, CFE or Mates » % on Se "4 ee a i ¢ x od a ae Cs att, ey i den OY A ut weg OO oe wo kt ¢ re BS wy oh Tee o tee TA aS bee ope se ae on "s WY . 9 aa ¢ my x eoee Pa 7 beh ben x + bedte Sree OE id £85 isd od. oe G3 ae "p. bere , ore Pioer. ae ge UR es ces we, nepen, Teg "ey ah they ome aes oe, * tye gt A * 6&3 , ee Me oe £% sheen Prana i aren fy 3 ums £4 : , t, ion " f, cs ue GE oo hows ugh ify weeode str, WG wh Bey, ws °. "ee Ko gts £3 mygen fte rhea - % a po Gwe, Veoh eof wgreee ws a Oy Sage wae "-- toe ee ae van a 1b fe ee Se a wn te yon a ae a KS wn Z i. sant - g oe 'neg t ' ne : . ue eG, thn tts 4G ot, oy OO tat, wa et 10; vr ay fe af, an a itt bee ae thee 4 'S FER uf, twee yee ge ng, a" ras ge "me Magen reg, a4 4% ron oh faa ae " ' 4 ee if epeee wet t "> Sodee. ra bed wee fe tat seh veg een whee Be pent 2 Me toe oS EE et OGG Le 0 ") ae ee en Cs %& Lf ye g i' cd 4 Bere " os Step Sree rg oe ve chee me Fay pe af fe Spa if, bn por" aes Oy 3 heen t £% gen ran wen 64 SE he Meee" a ss -* aes wt om tent tthe pea ap eee on 9 {GE race A weg nee whee a a re brent ot FE 4s en fee boon ae 4 a oom ', - f B oe es} te we Oy SE, we Sa Lh fy be ,, en © ee oe m : ' 'teen on ae a, a aed seed eet . Sow bed re wettin, oe a, ping agth e we te fon ban a f 4 . fe : / re e bee oad " ', roo ed vf ad Q r é tas y 5 f° ho flan ee 5 6 % yr vo eed ret see A Sem PE ceait poe htt ak, a sno yoee 2 oan a 'a ov 8 hens ne . feet 5 boee. x ae eyes ae lg, gt i557 ¢ 84 gent bee. wees FcaN ¢ ow we thot +h aad re Sa bene KY : * $3 a £5 vr .) den, EGS egeen be oes a Sear es as in a Yom © SG a Ble a %. bo w ay a "le, Ee £ gm aes eS ei yp, meen ae as a ed ie {ae ca aa en re 4 eo a bee OS sheen 7 cepedt _ . ape. ' ' ole aa we ve . a ES meen as ea a re a a ta EOE Soe 2 * wage ran ' 4 f Z , ies, * a EN spy ay & No v ¢ re *. Reermal Prasantha Vara Kurmani, Dyvo.B. Appa Baa, aged 37 years, Rio; Assumanda Village, Hukumpeta Manal, ASR Uisiriet. AND m. by Hs Pri "ncipal Secretary Social Welfare (Tribal Welfare} Department, : 3 at 3 : Bulldings, Velagapuct, Ameravath) Guntur District. The Sate of Anchra Pracesh Rep, by its Princimal Secretary Finance Department, secrete riat Buildings, Velagapuct, Arnaravathl, Gurvtur District. The State of Andhra Ps adlesh Rep. by fs Principa' > } Se ecretary as s, Ve ola ngs spud, Arraravathi, Guntur > TNetricf. The Commisioner and Director of Schoc! Education, 4 Floor, 8 block, PPS Re, Shirnaran Gutta, ibrahimpatnam, Andhra Pradesh S2Ta5s., The ONrector of Tribal Disifisre, Government of Andhra Prariesh, Vilayawada. The Additional Director of Tribal Welfare, Near Khanelara Fotel, Gervernment of ALP Vilayawads. ?. the DNstrict Collector, ASR District eden oe a there yee fee ran ote Seah. Zs, Sotone See a BE tad FF . Sty py aE Rl ones ean Py Joutiell Rarnarac, Sfo.net known fo petitioner School Assistary' Adathematics Ashram School Gins, Kotha Balluguda Faceru, Visakhapatnam Cistrict, TS.Soanafi Ramesh, Yo.nat known fo petitioner Schoal Ass stant Mathematics x * Padera, "Visakhapatnam District, 12. Keria Ganeswara Rao, SYo.not known fo petitioner School Assistant Adathematics Ashram Cins School, Bheerpolu Faderu, Visakhapatnam District, 20. Gemmell Ramakrishna, S/o.not known te petitioner School Assistant Mathen rratics ai Cham 3 Na ik Javeram, Sfo.net knenen fo petitioner School Assistant Mathernatics Ashram is School, cs. G. Madu LRA vile {MONRM) Paderu, Visakhapatnam District. 22.Pang! Krishna Rao, SYoawet known to petitioner School Assistant Mathematics Ashram Nigh School, GK. Veecil Paderu, Visakhapatnam UNstrict, 23. Mamid! Venkata Ramana, §/o.not known fo petitioner Schoo! Assistant Mathematics Ashram Gris Schacd, Paderu, Visakhapatnam District. % Ss Si cael owe f% "enh bie $3 ah rag} hacen, an fund %, sane : 3 pees ee sf ; E bone bd 7 ie é 3 Mane. Gg 7 ae e : wotdee f : Gee ; heey Boon, : oe + wer ood : ; C5 *" the "eel wee eres, Sd Lhtry, sree boos ts 'gh Sous ans ne fron en G0 hee ae a oo rea oe 4% eee tag % ? 4 ', eres . , the in, . jf 4 aed Bo oe ye Ps vies mn Oe 3 ' VA Keres ks « j ty eee tug ge x 4 : % Be ts Ananthagiri he ws ca nu 43) 4s, 3 " " ™ rey gy ig fuk ory ae typ 3?. oe ann Pens Rangasing! Apparad, Sfo.not known fo pefitioner, OPW Asrama School{Boys) Schaal, Kotha vala va, Ananthagirt Manclal, ASR District 535145, . Purusakart Gopal Naichs, Sfouot known fo petitioner, Un PA, Asrama School (Bays), G Adacigula, ASR District. Minumals KRenedarmma, S/o.nof known fo petitioner, TAY Asrama Schoo! 'Girks}, Bandhaveedhl, G. Macugula, ASR District . Mfacluva Subba Rao, S¥o. mot known fo petitioner, GT AY Asrarma School {Ciris), Tatiparthi, Vacidacll Macluguls, ASR District. Jmguru Sridevi, Dye. not known to petitioner, GW Asrama School(Girls), Srikrishnapuram, Pacderu Mandal, ASR Obstrict-S310s4 Kariboina Nookalu, S/o. net known fo petitioner, CW Asrama School{Giris}, Sathabaluguela, AS District. Challanel Mrucubhasini, Dro. nat known fo petitioner, School Assistant Social}, CTW Asrama Schools(Girls), - Beempalu Ananthagiri Mandal, ASR District. Telagall Bulli, SYo.not known fo petitioner, Schean' Agistant Social), GW Asrama Schools(Giris} Bandhaveedhi i, G Madugula Mandal, » Respondents rr: x ea ce g 3 are " BS a a PRO soy gt ey : "YON " see WN "~, ft Ny i Ad 8 Ad FON NY 3 "A * oy Xu Nos.? fo 5, & 7, and of SRE P_RAVE KUMAR, Standing Counsel! for the Respondent No.€, the Court made the following, ORDER:
"Duss fo gaucity of finn, the matters are adiourned, Liston 44.42.2025. | interim orders granted earlier In W.P.No2g91s3, 30219, 0275, | SOS87, 31864, 33086, 33224 & 33372 of 2025 and 808, 2035 & 2034 of 2024 shall continues to operate tll the next date of hearing." PPRUE GOPYH sec EFON OFEICER To,
1. One (OC to Sri K.Raghu Veer, Advocate FOPUCT onan One CC to Sri K Satyanarayana Murthy, Advocate (OPUC) 2 One (00 to Sri Sudhir Matfegunta, Advocais (QFUC} Gne CC to Sri Manoj Kumar Bethanudi, Advocate (OPUC oy me to Sd MLBLE Chakravarthy, Advocate (OPUO) oP oO 3 ab "
Nee Une Cc fo Sr PV oRamans, Advocate (ORUC}
7. One CC to Sr A.Relendra Babu, Advocate f(ORDC} & ine CC to Sint. Santhi, Advanate (OPUC} © to Sri GUA Shival, Advocate [OF UC) One OC to Sri Taddi Nageswara Rac, Advocate (ORPOC cunt vor $3 wh 0% 3 Oo ant = eo ie to Sr. Raia Rajaswar Reddy, Standing Counsel
12. One CC to Gri M.Chalapati, Standing Counsel [OPUC] iB. Twe CCs fo Additional Advocate General, High Court of Andhra Pradesh (OUT). meee agree Seeceds ° 4 s HBR, J DATED: Ti s088 LIST ON P12. 2028 WRIT PETITION No. 20793 of 20; S073, BUSEY, 21864, 24086, 3 e802, 2280, 10928, 28008, £87 Sad4 & 33472 OF 2023; 8O8, 2035, XQ:
> , &OPa¥, 30834 OF 208 WITH WE. Nos 30293, , £034,