Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 103(2)] [Section 103] [Entire Act]

Union of India - Subsection

Section 103(2)(b) in The Motor Vehicles Act, 1988

(b)cancel any existing permit;