Section 90(1) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014
(1)The officer or official incharge of stores shall maintain the following registers:-(a)stock register of non-consumable articles in Form FBA-36;(b)stock register of consumable articles other than stationery and printed material in Form FBA-37;and(c)register of printed material and Stationery' in Form FBA -38,He shall also be responsible for preparing an half yearly and annual return showing receipt and consumption of stores.
