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[Cites 0, Cited by 0] [Section 102(1)] [Section 102] [Entire Act]

State of Telangana - Subsection

Section 102(1)(a) in Telangana Panchayat Raj Act, 2018

(a)construct approaches, entrances, passages, gates, drains and cess-pits for such market and provide it with latrines sufficiently as the Gram Panchayat may think fit;