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[Cites 0, Cited by 0] [Section 73H] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73H(15) in The M.P. Factories Rules, 1962

(15)Speed control. - (a) Locomotive or train shall not be permitted to moves at a speed greater than seven kilometres per hour.
(b)A train, locomotive, wagon or other rolling stock shall not be moved by a mechanical or electrical power unless it is proceeded at a distance of not less than 10 metres during the whole of its journey by a shunting jamadar. He shall be provided with signalling flags or lamp and whistle necessary for calling the attention of the driver.