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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(vi) in Andhra Pradesh Panchayat Raj Employees Transfers (Regulation of Transfer) Rules, 2000

(vi)Since the posts of Extension Officers (Panchayats), Divisional Panchayat Officers, Mandal Parishad Development Officers are gazetted and executive in nature, their posting shall be governed according to General Rules.