Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(b) in Rajasthan Public Parks Act, 1956 (b)within a park or within a zoo therein to kill, injure, capture or disturb any animal, or to take or destroy any egg or nest or any bird, provided that any dangerous animal may be killed in defence of human life;
