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Gauhati High Court

Page No.# 1/7 vs The Union Of India And 2 Ors on 10 November, 2021

                                                              Page No.# 1/7

GAHC010127092014




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/5337/2014

         REGT.NO.101287162 GORDHAN LAL PALIWAL and 10 ORS.


         2: REGT.NO.101287135 SUBRATA PAL


         3: REGT.NO.101287126 BANAMALI BEHERA


         4: REGT.NO.101286996 SAWRAJ SINGH


         5: REGT.NO.101287171 SUMIT YADAV


         6: REGT.NO.101287144 SUMIT KUMAR TA


         7: REGT.NO.101287056 RAJEN KHATIWARA


         8: REGT.NO.101287065 SAURABH KR. SHARMA


         9: REGT.NO.101287001 PRAVEEN NAUTIYAL


         10: REGT.NO.101287074 TARUN KUMAR


         11: REGT.NO.101287038 ARJUN KOTWAL
          ALL THE PETITIONERS ARE SERVING AS HEAD CONSTABLE/PARAMEDIC
         IN THE NATIONAL DISASTER RESPONESE FORCE AND HAVE A COMMON
         CAUSE OF ACTION
                                                                     Page No.# 2/7

             C/O COMMANDANT
             1ST BATTALION
             NDRF
             128 BSF
             LOCATED AT PATGAON
             P.O. AZARA
             GHY-17
             ASSA

            VERSUS

            THE UNION OF INDIA and 2 ORS
            THROUGH THE SECY. MINISTRY OF HOME AFFAIRS, NEW DELHI

            2:THE DIRECTOR GENERAL
             BSF
             BLOCK NO.10
             CGO COMPLEX
             LODHI ROAD
             NEW DELHI-3

            3:DIRECTOR GENERAL
             NDRF
             EAST BLOCK-7
             LEVEL-7
             R.K. PURAM
             NEW DELHI-6

Advocate for the Petitioner   : MRSP RAI

Advocate for the Respondent : ASSTT.S.G.I.

             Linked Case : I.A.(Civil)/2207/2020

            REGT. NO. 101287162 GORDHAN LAL PALIWAL AND 7 ORS
            S/O RAM LAL PALIWAL
            C/O THE COMMANDANT
            1ST BATTALION
            NDRF (128 BSF)
            LOCATED AT PATGAON
            P.O.-AZARA
            KAMRUP(M)
            GUWAHATI
            ASSAM
            PIN-781017

            2: REGT. NO.101287135 SUBRATA PAL
                                            Page No.# 3/7

S/O MANINDRA NATH PAL
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
ASSAM
PIN-781017

3: REGT. NO. 101287126 BANAMALI BEHERA
S/O RATNAMANI BEHERA
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
ASSAM
PIN-781017

4: REGT. NO. 101287056 RAJEN KHATIWARA
S/O DURGA BAHADUR KGATIWARA
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
ASSAM
PIN-781017

5: REGT.NO. 101287065 SAURABH KR. SHARMA
S/O PRAMOD KUMAR SHARMA
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
ASSAM
PIN-781017

6: REGT.NO. 101287001 PRAVENN NAUTIYA
                                     Page No.# 4/7

S/O BRIJMOHAN NAUTIYAL
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
ASSAM
PIN-781017

7: REGT.NO.101287074 TARUN KUMAR
S/O NARENDRA KUMAR SHARMA
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
ASSAM
PIN-781017

8: REGT NO 101287038 ARJUN KOTWAL
S/O NAKESH KOTWAL
C/O THE COMMANDANT
1ST BATTALION
NDRF (128 BSF)
LOCATED AT PATGAON
P.O.-AZARA
KAMRUP(M)
GUWAHATI
ASSAM
PIN-781017
VERSUS

THE UNION OF INDIA AND 2 ORS
THROUGH THE SECRETARY
MINISTRY OF HOME AFFAIRS
NEW DELHI

2:DIRECTOR GENERAL
 BORDER SECURITY FORCE
BLOCK NO. 10
 CGO COMPLEX
 LODHI ROAD
 NEW DELHI-3
 3:DIRECTOR GENERAL
                                                               Page No.# 5/7

NATIONAL DISASTER RESPONSE FORCE
EAST BLOCK-07
LEVEL 7
R K PURAM
NEW DELHI-66
------------
Advocate for : MR. R MAZUMDAR
Advocate for : MR S SARMA appearing for THE UNION OF INDIA AND 2 ORS



Linked Case : I.A.(Civil)/306/2021

REGT.NO.101287162 GORDHAN LAL PALIWAL and 3 ORS.
SERVING AS HEAD CONSTABLE/PARAMEDIC IN THE NATIONAL DISASTER
RESPONESE FORCE AND HAVE A COMMON CAUSE OF ACTION
C/O COMMANDANT
1ST BATTALION
NDRF
128 BSF
LOCATED AT PATGAON
P.O. AZARA
GHY-17
ASSAM

2: REGT.NO.101287135 SUBRATA PAL


3: REGT.NO.101287056 RAJEN KHATIWARA


 4: REGT.NO.101287074 TARUN KUMAR SHARMA
ALL THE PETITIONERS ARE SERVING AS HEAD CONSTABLE/PARAMEDIC
IN THE NATIONAL DISASTER RESPONESE FORCE AND HAVE A COMMON
CAUSE OF ACTION
 C/O COMMANDANT
 1ST BATTALION
 NDRF
 128 BSF
 LOCATED AT PATGAON
 P.O. AZARA
 GHY-17
 ASSAM
 VERSUS

THE UNION OF INDIA and 2 ORS
THROUGH THE SECY. MINISTRY OF HOME AFFAIRS
NEW DELHI
                                                                              Page No.# 6/7


          2:THE DIRECTOR GENERAL
          BSF
           BLOCK NO.10
           CGO COMPLEX
           LODHI ROAD
           NEW DELHI-3
           3:DIRECTOR GENERAL
          NDRF
           EAST BLOCK-7
           LEVEL-7
           R.K. PURAM
           NEW DELHI-66
           ------------
          Advocate for : MR. R MAZUMDAR
          Advocate for : C.G.C. appearing for THE UNION OF INDIA and 2 ORS



          Linked Case : I.A.(Civil)/1907/2017

          THE UNION OF INDIA



          VERSUS

          REGT.NO.101287162 GORDHAN LAL PALIWAL and 12 ORS.



           ------------
          Advocate for : MR.S SARMA
          Advocate for : MRSP RAI appearing for REGT.NO.101287162 GORDHAN LAL
          PALIWAL and 12 ORS.



                               BEFORE
              HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                         ORDER

Date : 10.11.2021 It is informed that learned conducting counsel Mr. S. Sarma, CGC is out of station. As such prayer for adjournment has been made for listing the matter Page No.# 7/7 after four weeks. It is also informed that the learned counsel for the petitioners has given consent for such adjournment . The matter is of 2014. In the aforesaid circumstances adjournment as prayed for is granted. No further adjournment will be granted on the next date.

List on 15.12.2021.

JUDGE Comparing Assistant