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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(4)(ii) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(ii)to cause an inquiry to be made in like manner in respect of any matter connected with the administration of finances of University, or institutions.