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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 39(2)(h) in Arunachal Pradesh (Tourism Trade Registration and Regulation) Act, 2016

(h)standards for maintenance of hygiene and cleanliness, waste disposal and minimum facilities in various types of tourism units;