Section 5(2)(iii) in The Orissa Criminal Court Witnesses (Payment of Expenses) Rules, 1963

[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2)(iii) in The Orissa Criminal Court Witnesses (Payment of Expenses) Rules, 1963

(iii)In addition to above charges travelling allowance at ferries will be allowed at the authorised rates to the extent to which they may have been actually incurred.

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State of Odisha - Subsection

Section 5(2)(iii) in The Orissa Criminal Court Witnesses (Payment of Expenses) Rules, 1963