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State of West Bengal - Section

Section 10A in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

10A. [ Member removed shall not be eligible for re-appointment.- No member of the market committee who has been removed from his office on any of the grounds mentioned in section 10 shall be eligible for re-appointment to any market committee.] [Inserted by the West Bengal Agricultural Produce Marketing (Regulation) (Amendment) Act, 1975, section 4.]